Tribunals and Commissions31 Jul 2020Allowed
Dinesh Kumar Jain And Ors Vs Fantastic Buildcon Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0017
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 12 of 42
Tribunals and Commissions31 Jul 2020Allowed
In Re: Chirag Shah, Hotline Cpt Ltd Vs
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0010
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 29, 30(6), 33, 33(1)(i), 33(1)(ii), 33(1)(iii), 33(2), 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 52, 53, 54Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 4(2), 4(2)(b), 6(1), 27, 36
Tribunals and Commissions31 Jul 2020Allowed
Girja Shankar Agrochem Private Limited Vs Anurati Buildcon Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0008
Reserve Bank Of India Act, 1934 — Section 45(IA)Companies Act, 2013 — Section 133, 230, 231, 232, 441Companies Act, 1956 — Section 621(A)
Tribunals and Commissions31 Jul 2020Allowed
In Re: Ge India Industrial Private Limited And Ors. Vs
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0007
Companies Act, 2013 — Section 133, 230, 232
Tribunals and Commissions31 Jul 2020Disposed Of
Garg Petroleum Private Limited And Ors Vs Eclear Leasing And Finance Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0006
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions31 Jul 2020
Smc Corporation (India) Pvt. Ltd Vs Akash Packtech Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0004
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions31 Jul 2020
Royale Resinex Pvt. Ltd Vs Greatech Telecom Technologies Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0003
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 9(5)(2)(d), 14(1), 14(2), 14(3), 14(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions31 Jul 2020
Redehex It Solutions Private Limited Vs Macor Packaging Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0002
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions31 Jul 2020
Adecco India Private Limited Vs Bses Rajdhani Power Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0001
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 7(a), 8, 8(1), 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions30 Jul 2020Disposed Of
Shooniya Traders Pvt. Ltd. And Ors. Vs Iceglory Communications Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0159
Companies Act, 2013 — Section 133, 230, 230(2), 230(9), 231, 232Companies (Compromises, Arrangements And Amalgamation) Rules, 2016 — Rule 3(2)
Tribunals and Commissions30 Jul 2020
Punjab National Bank Vs Bhushan Power And Steel Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0045
Tribunals and Commissions30 Jul 2020
Metenere Limited Vs Novelty Treasure Metals Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0044
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions30 Jul 2020
Mccormick Support Services Private Limited Vs Kohinoor Specialty Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0043
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 15(1), 16Companies Act, 2013 — Section 230, 230(4), 230(5), 230(7), 231, 232, 232(3)
Tribunals and Commissions30 Jul 2020
Manyoga Investment Ltd Vs Mk Overseas Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0040
Tribunals and Commissions30 Jul 2020
Emmar Holding Ii Vs Emmar Mgf Land Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0039
National Company Law Tribunal Rules, 2016 — Rule 43
Tribunals and Commissions30 Jul 2020Disposed Of
Bds Security Services Private Limited Vs Registrar Of Companies Nct Of Delhi And Haryana And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0033
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 1956 — Section 252Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions30 Jul 2020Disposed Of
Shila Builders And Developers Private Limited Vs Registrar Of Companies Nct Of Delhi And Haryana And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0032
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Income-Tax Act, 1961 — Section 143, 147, 271(1)(c)Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions30 Jul 2020
Af Consult India Pvt. Ltd Vs Sikkim Hydro Venture Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0031
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions30 Jul 2020Disposed Of
Goodrich Global Furnishing India Pvt. Ltd Vs Registrar Of Companies, Delhi And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0028
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 7, 9Companies Act, 1956 — Section 252(1)Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3), 455
Tribunals and Commissions29 Jul 2020
Pankaj Mohan Gupta Vs Ouranos Food And Beverages Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0051
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6