Tribunals and Commissions05 Aug 2019Allowed
Ish Anand Vs Northern Freight Carriers & Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 9
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 27 of 43
Tribunals and Commissions05 Aug 2019Disposed Off
S. Vijayalakshmi Vs M. Murugesan(RP)
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0007
companies Act, 2013 — Section 14, 68, 66, 133, 230Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Competition Act, 2002 — Section 7(1)
Tribunals and Commissions05 Aug 2019Dismissed
R.S. Cottmark(India) Pvt. Ltd. Vs Rajvir Industries Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0003
Insolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 8(1), 8(2)(a), 9, 62Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5
Tribunals and Commissions02 Aug 2019Dismissed
Dimple Mahna Vs Bodysterone Foods Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0099
Companies Act, 2013 — Section 241, 242
Tribunals and Commissions02 Aug 2019Disposed Off
M/s. Umiya Builders And Developers & 2 Ors. Vs Jitendra Virwani & Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0006
companies Act, 2013 — Section 241, 242
Tribunals and Commissions02 Aug 2019Disposed Off
Lakshmi Energy & Foods Ltd. Vs ICICI Bank Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0005
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions02 Aug 2019Disposed Off
Ilam Chand Kamboj Vs M/s ANG Industries Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0004
Insolvency And Bankruptcy Code, 2016 — Section 5(26)
Tribunals and Commissions02 Aug 2019Allowed
Abhishek Jaiswal Vs M/s Raj Process Equipments & Systems Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions01 Aug 2019Dismissed
Kozihikode Coconut Farmers Producer Company Ltd And Ors Vs Moolath Mannil Sreenivasan And Ors
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0001
Companies Act, 2013 — Section 2(10), 3, 213, 241, 242, 465Companies Act, 1956 — Section 581A, 581B, 581C, 581ZO, 581ZO(2), 581ZT
Tribunals and Commissions31 Jul 2019Disposed Of
Income Tax Officer Ward-27(4) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0066
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 271(1)(b), 271(1)(c), 271F
Tribunals and Commissions31 Jul 2019Disposed Of
Subhash Technologies Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0065
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions31 Jul 2019Disposed Of
M/s SADS India Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0064
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions31 Jul 2019Disposed Of
SSB Buildtech Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0063
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions29 Jul 2019Disposed Of
M/s IGCS Ventures Private Limited And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0043
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions25 Jul 2019Dismissed
Dhananjay Krishnanath Gaikwad And Ors Vs Tulijabhavani Cold Storage Private Limited And Ors
National Company Law Appellate Tribunal · (2019) 07 NCLAT CK 0030
Companies Act, 2013 — Section 59, 241, 242, 246, 337, 338, 339, 340, 341Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24Limitation Act, 1963 — Article 137
Tribunals and Commissions25 Jul 2019Dismissed
Sriramgiri Spinning Mills Ltd Vs Oriental Bank Of Commerce & Ors
National Company Law Appellate Tribunal · (2019) 07 NCLAT CK 0029
Insolvency And Bankruptcy Code, 2016 — Section 7, 60(5), 61(1), 61(2)
Tribunals and Commissions25 Jul 2019Allowed
M/s GupShup Technology India Pvt. Ltd Vs M/s Interpid Online Retail Pvt. Ltd
National Company Law Appellate Tribunal · (2019) 07 NCLAT CK 0028
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 8(1), 8(2), 9, 9(2)Limitation Act, 1963 — Article 137Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3), 5
Tribunals and Commissions24 Jul 2019Dismissed
Counfreedise Vs Timex India Group Limited
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0059
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 5(20), 5(21), 8, 9
Tribunals and Commissions24 Jul 2019Disposed Of
Income Tax Officer, Ward-1(1) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0041
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 271(1)(b), 271(1)(c), 271F
Tribunals and Commissions23 Jul 2019Disposed Of
Samay Buildcon Private Limited And Anr. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 07 NCLT CK 0044
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)