Tribunals and Commissions09 Aug 2019Disposed Of
Kapil Arora Vs Vyom Infrastructure & Projects Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0038
Insolvency And Bankruptcy Code, 2016 — Section 12A, 19(2)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 25 of 43
Tribunals and Commissions09 Aug 2019Dismissed
IMECO Limited Vs BEML Limited
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0024
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions08 Aug 2019Disposed Of
Income Tax Officer, Ward 9(2)(New Delhi) Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0089
Companies Act, 2013 — Section 252Income Tax Act, 1961 — Section 147, 148, 194C, 194J
Tribunals and Commissions08 Aug 2019Disposed Of
Naveen Malhotra Vs VTL (India) Limited And Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0069
Income Tax Act, 1961 — Section 178Insolvency And Bankruptcy Code, 2016 — Section 9, 12, 12(1), 14, 21(1), 21(8), 30(6), 31, 33, 33(1), 33(5), 33(7), 34, 56Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 16, 27
Tribunals and Commissions08 Aug 2019
S.A. Consultants & Forwarders Private Limited Vs Cargo Planners Limited
National Company Law Appellate Tribunal · (2019) 76 GST 289
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6, 32Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6, 9(1)Insolvency And Bankruptcy Code, 2016 — Section 9, 13(2), 14
Tribunals and Commissions08 Aug 2019Allowed
Star Infovision Private Limited And Ors. Vs Blue Bell Finance Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0050
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions08 Aug 2019
Virstra I-Technology Services Limited Vs Nucleus Software Exports Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0049
Companies (Compromise, Arrangements And Amalgamations) Rules, 2016 — Rule 16Companies Act, 2013 — Section 230, 230(4), 230(7), 231, 232, 232(3)
Tribunals and Commissions08 Aug 2019
Shikhas Nutri-health Systems Private Limited Vs Nutriwel Health (India) Private Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0048
Companies (Compromise, Arrangements And Amalgamations) Rules, 2016 — Rule 8, 16Companies Act, 2013 — Section 230, 230(4), 230(5), 230(7), 231, 232, 232(2)
Tribunals and Commissions08 Aug 2019Dismissed
Narender Sharma Vs Vistar Construction Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0023
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions08 Aug 2019Disposed Off
M/s. Global Infonet Distribution Pvt. Ltd. Vs M/s. Tespa Infotech Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0022
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions08 Aug 2019Dismissed
Shakebuddin Irtebatuddin Khan Vs Qumruddin Faizi & Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0021
Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 5(8)(a), 7, 9Companies Act, 2013 — Section 42(6)
Tribunals and Commissions08 Aug 2019Disposed Off
K. Kuppusamy Vs State Bank Of India & Ors.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0020
Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Companies Act, 2013 — Section 48, 66, 68, 133, 230, 230(1)Competition Act, 2002 — Section 7(1)
Tribunals and Commissions07 Aug 2019Allowed
ADBRIDGE Communications India (P) Ltd. Vs AUTOMOBILES Sterlind (India) Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0097
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5), 14(1), 14(2), 14(3), 14(4), 31(1), 33
Tribunals and Commissions07 Aug 2019
M/s. Param Exim Ltd. Vs M/s. KLA India Public Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0092
Companies Act, 2013 — Section 133, 230, 231, 232, 232(3)(b)(i)
Tribunals and Commissions07 Aug 2019Disposed Of
Veer Krishan Sharma Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0066
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions07 Aug 2019Disposed Of
In Re: Umesh Garg And Ors. Vs
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0055
Insolvency And Bankruptcy Code, 2016 — Section 14, 33, 33(2), 33(5), 34(1)Companies Act, 2013 — Section 433, 434, 439
Tribunals and Commissions07 Aug 2019Disposed Of
Mail Today Newspapers Pvt. Ltd. And Ors. Vs T.V. Today Network Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0054
Companies Act, 2013 — Section 133, 230, 231, 232, 232(3)(i), 233, 234
Tribunals and Commissions07 Aug 2019Disposed Of
State Bank Of India Vs Advance Sufactanta India Ltd.
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0053
Tribunals and Commissions07 Aug 2019
Vikas Altech Private Limited Vs Pranav Vikas (India) Private Limited
National Company Law Appellate Tribunal · (2019) 08 NCLT CK 0052
Companies (Compromise, Arrangements And Amalgamations) Rules, 2016 — Rule 8, 16Companies Act, 2013 — Section 230, 230(4), 230(5), 230(7), 231, 232, 232(3)
Tribunals and Commissions07 Aug 2019Disposed Off
Bharat Heavy Electricals Ltd. Vs Mr. Anil Goel Liquidator Of Visa Power Ltd. & Anr.
National Company Law Appellate Tribunal · (2019) 08 NCLAT CK 0019
Insolvency And Bankruptcy Code, 2016 — Section 42, 61