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National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 15 of 43

Tribunals and Commissions20 Sept 2019

M/S Marmo Stone Pvt. Ltd. Vs M/S Glow Softech Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0077

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21
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Tribunals and Commissions20 Sept 2019

Urvashi Nangia Vs Sana Realtors Private Limited

National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0032

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 5(8)(f), 7, 7(5), 13(2), 14, 14(1), 14(2), 14(3), 14(4), 15, 17, 18, 19, 20, 21Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
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Tribunals and Commissions20 Sept 2019Disposed Of

Lagadapati Ramesh And Ors Vs Ramanathan Bhuvaneshwari And Ors

National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0079

Companies Act, 2013 — Section 208, 210, 212, 213, 213(b), 217, 424, 435, 447Insolvency And Bankruptcy Code, 2016 — Section 7, 25(2), 60(1), 66, 68, 69, 70, 71, 72, 73, 236, 236(2)Code Of Criminal Procedure, 1973 — Section 173
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Tribunals and Commissions20 Sept 2019Allowed

State Bank Of India Vs Rohit Ferro Tech Limited

National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0054

Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7)Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
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Tribunals and Commissions19 Sept 2019

Barflex Polyfilms Pvt. Ltd. Vs Ahuja Roller Flour Mill Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0086

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(C), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21
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Tribunals and Commissions19 Sept 2019

Nupur Finvest Pvt. Ltd. Vs IVR Prime IT SEZ Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0035

Insolvency And Bankruptcy Code, 2016 — Section 5(8)(f), 7, 7(2), 7(5), 13(2), 14Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6, 32Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(2), 9(1)
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