Tribunals and Commissions30 Sept 2019Allowed
Armada Singapore Pte. Ltd. Vs Ashapura Minechem Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0073
Insolvency And Bankruptcy Code, 2016 — Section 10, 30, 31, 65
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 14 of 43
Tribunals and Commissions30 Sept 2019Allowed
Pratima P. Shah And Ors Vs Idbi Bank Limited And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0072
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 7, 7(1), 10Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 10, 11, 11(d), 14, 31, 31(1), 55, 56, 77(a), 252Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 1(2), 4(b)
Tribunals and Commissions27 Sept 2019Disposed Of
P. Purushothaman Vs Union Bank Of India And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0078
Insolvency And Bankruptcy Code, 2016 — Section 7, 31, 60(5), 61(2)
Tribunals and Commissions27 Sept 2019Disposed Of
Mantena Raju Narasu Vs M/S Lexus Technologies Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0077
Companies Act, 2013 — Section 59, 241, 242, 244
Tribunals and Commissions26 Sept 2019Disposed Of
Jet Airways (India) Ltd. Vs State Bank Of India And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0070
Insolvency And Bankruptcy Code, 2016 — Section 5(13), 7, 14
Tribunals and Commissions26 Sept 2019Dismissed
B. Prashanth Hegde Vs State Bank Of India And Anr
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0064
Limitation Act, 1963 — Article 61, 62, 137Security Interest (Enforcement) Rules, 2002 — Rule 8(1)Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions25 Sept 2019Disposed Of
Income Tax Officer, Ward 16(3), New Delhi Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0070
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1)Income Tax Act, 1961 — Section 143(1), 147, 148
Tribunals and Commissions25 Sept 2019Disposed Of
M/s. Ganesh Rice And General Industries Vs M/s Umachi Foods And Commodities Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0069
Insolvency And Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions25 Sept 2019Dismissed
Jawahar Lal Luthra Vs Ganesh Rice And General Industries And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0067
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions25 Sept 2019Allowed
Ad2pro Global Creative Solutions Private Limited And Ors Vs Regional Director, (Ser), Ministry Of Corporate Affairs And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0065
Companies Act, 2013 — Section 230, 230(5), 232
Tribunals and Commissions25 Sept 2019Allowed
State Bank Of India And Anr. Vs Visa Infrastructure Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0063
Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12),7, 7(1), 7(2), 7(3), 7(5), 7(a)(5), 7(b)(5), 7(7), 61Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions25 Sept 2019Dismissed
Srei Multiple Asset Investment Trust Vs IDBI Bank Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0062
Insolvency And Bankruptcy Code, 2016 — Section 7, 61
Tribunals and Commissions25 Sept 2019Disposed Of
Ksb Shanghai Pump Co Ltd. And Ors Vs Lanco Infratech Ltd And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0061
Insolvency And Bankruptcy Code, 2016 — Section 40, 42, 60(5)
Tribunals and Commissions25 Sept 2019Dismissed
Registrar Of Companies And Ors Vs Acadia Hotels And Resorts Llp And Ors
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0060
Limited Liability Partnership Act, 2008 — Section 56, 58Companies Act, 2013 — Section 421
Tribunals and Commissions24 Sept 2019Disposed Of
Prayag Polytech Pvt. Ltd. Vs Gem Batteries Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0071
Insolvency And Bankruptcy Code, 2016 — Section 7, 75, 238Contract Act, 1872 — Section 10Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 3(1)(d)
Tribunals and Commissions24 Sept 2019Disposed Of
Volvo Group India Pvt. Ltd. And Anr. Vs Regional Director (South-East Region)
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0066
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 25(7)National Company Law Appellate Tribunal Rules 2016 — Rule 11, 15
Tribunals and Commissions24 Sept 2019Disposed Of
V. Ravichandran Vs Indian Overseas Bank And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0059
Insolvency And Bankruptcy Code, 2016 — Section 7, 12ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions23 Sept 2019Dismissed
Bank Of India Vs Paramashakti Steels Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0058
Insolvency And Bankruptcy Code, 2016 — Section 29A, 30(2), 30(6), 31, 53(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) (Fourth Amendment) Regulations, 2018 — Regulation 38(1)
Tribunals and Commissions23 Sept 2019Allowed
Vinayaka Exports And Anr Vs M/S. Colorhome Developers Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLAT CK 0056
Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 5(6), 5(6)(a), 5(7), 5(21), 7, 7(1), 7(2), 7(5), 7(5)(b), 7(7), 8, 8(1), 8(2), 9Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions20 Sept 2019Dismissed
M/S SS Polymers Vs M/S Kanodia Technoplast Ltd.
National Company Law Appellate Tribunal · (2019) 09 NCLT CK 0079
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9