COURT ARCHIVE

Meghalaya High Court judgments, 2014

242 judgments · page 7 of 13

High Courts01 Jul 2014Dismissed

Swapna Das Vs Chief Executive Officer

Meghalaya High Court · (2014) 07 MEG CK 0007

Easements Act, 1882 — Section 52, 61, 62, 63Meghalaya Urban Areas Rent Control Act, 1972 — Section 5Registration Act, 1908 — Section 17

High Courts27 Jun 2014

O. Rilando Challam Vs The State of Meghalaya and Others

Meghalaya High Court · (2014) 06 MEG CK 0020

High Courts26 Jun 2014Disposed Off

Tapashi Deb Vs State of Meghalaya

Meghalaya High Court · (2014) 3 GLT 312

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 2(viia), 24, 27A, 37

High Courts26 Jun 2014Partly Allowed

Ghasi Ram Vs The Union of India

Meghalaya High Court · (2015) 1 GLT 121 : (2014) LabIC 3010

Constitution of India, 1950 — Article 14, 51-A(j)

High Courts25 Jun 2014Allowed

Hamidur Rahman Vs The State of Meghalaya

Meghalaya High Court · (2014) 06 MEG CK 0005

High Courts24 Jun 2014Allowed

Sujata Gupta Vs The State of Meghalaya

Meghalaya High Court · (2014) 06 MEG CK 0002

Constitution of India, 1950 — Article 12, 14, 15, 15(5), 16Societies Registration Act, 1860 — Section 13, 14

High Courts23 Jun 2014Dismissed

Venetta Kharsyntiew Vs Tushar Nath Bhattacharjee

Meghalaya High Court · (2015) 1 GLD 305 : (2014) 3 GLT 396

Hindu Succession Act, 1956 — Section 8Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53-A

High Courts18 Jun 2014Partly Allowed

Lotstar N. Arengh Vs The State of Meghalaya

Meghalaya High Court · (2014) 4 GLT 895

Constitution of India, 1950 — Article 226

High Courts18 Jun 2014Disposed Off

Smira Lawai Vs State of Meghalaya

Meghalaya High Court · (2014) 06 MEG CK 0003

High Courts17 Jun 2014Disposed Off

Kamlesh Hajong Vs The State of Meghalaya

Meghalaya High Court · (2014) 06 MEG CK 0012

High Courts17 Jun 2014Dismissed

Union of India Vs Lafarge Umiam Mining Pvt. Ltd.

Meghalaya High Court · (2014) 306 ELT 35 : (2015) 32 GSTR 67

Customs Act, 1962 — Section 58, 65, 9

High Courts16 Jun 2014Allowed

Santosh R. Marak Vs Clevert M. Sangma

Meghalaya High Court · (2014) 06 MEG CK 0018

Constitution of India, 1950 — Article 226, 227

High Courts13 Jun 2014Partly Allowed

Puran Singh Vs The Union of India

Meghalaya High Court · (2014) LabIC 3278

Central Reserve Police Force Act, 1949 — Section 11, 11(1), 11(1)(e), 12(1)Constitution of India, 1950 — Article 136, 14, 19, 21

High Courts13 Jun 2014Dismissed

L.R. Mithran Vs Central Bureau of Investigation

Meghalaya High Court · (2014) 305 ELT 295 : (2015) 1 GLD 340 : (2014) 3 GLT 195

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Income Tax Act, 1961 — Section 80GPrevention of Corruption Act, 1988 — Section 11, 13, 20, 27, 7

High Courts13 Jun 2014Partly Allowed

Vikram D. Momin Vs The State of Meghalaya

Meghalaya High Court · (2015) 1 GLD 284 : (2014) 3 GLT 285

Constitution of India, 1950 — Article 136, 14, 19, 21, 226Land Acquisition Act, 1894 — Section 11-A

High Courts10 Jun 2014Allowed

Silleynish Ch. Sangma Vs The Union of India

Meghalaya High Court · (2014) CriLJ 3154

Constitution of India, 1950 — Article 22(5), 225(5)Meghalaya Preventive Detention Act, 1995 — Section 8, 8(1)

High Courts09 Jun 2014Disposed Off

Chandra Maya Vs Union of India

Meghalaya High Court · (2014) 06 MEG CK 0008

High Courts06 Jun 2014Partly Allowed

Debabrata Bhattacharjee,Executive Engineer (Retd) Vs The Meghalaya State Electricity Board

Meghalaya High Court · (2014) 06 MEG CK 0017

High Courts04 Jun 2014Dismissed

Manmohan Singh Vs Union of India

Meghalaya High Court · (2015) 1 GLT 143

Constitution of India, 1950 — Article 14, 16, 226, 311University Grants Commission Act, 1956 — Section 26

High Courts03 Jun 2014Partly Allowed

Steve Austin Syiem Malngiang Vs The State of Meghalaya

Meghalaya High Court · (2014) LabIC 3828