COURT ARCHIVE

Intellectual Property Appellate Board judgments, 2020

97 judgments · page 3 of 5

Tribunals and Commissions09 Nov 2020Allowed

Tony Mon George Constituted Attorney Vs Assistant Ontroller Of Patents & Designs

Intellectual Property Appellate Board · (2020) 11 IPAB CK 0003

Indian Patents Act, 1970 — Section 2(1)(ja), 2(1)(j), 3(3)(f), 7(2), 15, 117A

Tribunals and Commissions09 Nov 2020Allowed

Reaxa Limited Vs Controller General Of Patents & Design And Ors

Intellectual Property Appellate Board · (2020) 11 IPAB CK 0002

Indian Patents Act, 1970 — Section 2(1)(ja), 2(1)(j), 8, 8(2), 15, 25(1), 25(2), 64, 117ACopyright Rules, 2013 — Rule 12, 12(3)

Tribunals and Commissions09 Nov 2020Allowed

Stiefel Research Australia Pty Ltd. Vs Controller Of Patents

Intellectual Property Appellate Board · (2020) 11 IPAB CK 0001

Indian Patents Act, 1970 — Section 2(1)(ja), 2(1)(j), 13, 15, 117A

Tribunals and Commissions27 Oct 2020Allowed

University Of Copenhagen Vs Controller Of Patents

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0008

Indian Patents Act, 1970 — Section 3(j), 3(c), 10, 10(5), 15, 11B(1)(3), 12, 13, 117A

Tribunals and Commissions27 Oct 2020Allowed

Esco Corporation Vs Controller Of Patents & Designs

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0004

Patents Act, 1970 — Section 3, 7, 10, 10(5), 117A, 15, 16, 16(1), 16(3), 21

Tribunals and Commissions27 Oct 2020Allowed

Tony Mon George Vs Controller General Of Patents, Designs & Trademarks And Ors.

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0003

Patents Act, 1970 — Section 2(1), 3, 3 (i), 3(c), 3(d), 3(f), 3(i), 5, 10(5), 11, 117A, 11A, 14, 15, 57, 57(6), 59, 59(1)

Tribunals and Commissions27 Oct 2020Allowed

Dow Agrosciences Llc Vs Controller Of Patents, Baudhik Sampada Bhawan

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0002

Indian Patents Act, 1970 — Section 6, 7, 7(2), 117A, 134, 135Patents Rules 2003 — Rule 10, 20, 23(1), 51Constitution Of India, 1950 — Article 27

Tribunals and Commissions21 Oct 2020Allowed

LG Electronics Inc. Vs Assistant Controller Of Patent And Designs And Ors.

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0006

Patents Act, 1970 — Section 15, 23(4), 117APatents Rules, 2003 — Rule 6(6), 28(7)

Tribunals and Commissions12 Oct 2020

Prism Cement Ltd. Vs Controller Of Patents And Designs Bouddhik Sampada Bhavan

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0007

Patents Act, 1970 — Section 2(1), 3, 4, 57, 59, 117APatents Rules, 2003 — Rule 57, 58, 59, 60, 61, 62, 63, 81

Tribunals and Commissions12 Oct 2020Allowed

Hawar Technologies Limited Vs Assistant Controller Of Patents

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0005

Patents Act, 1970 — Section 2(1), (1)(ja), 10(4), 10(5), 15, 73(4), 77(1), 77(1)(g), 117APatent Rules, 2003 — Rule 28(3), 28(7)

Tribunals and Commissions12 Oct 2020Allowed

Lifesaver Ip Limited Vs Assistant Controller Of Patents And Designs

Intellectual Property Appellate Board · (2020) 10 IPAB CK 0001

Patents Act, 1970 — Section 14, 15, 80, 117APatents Rules, 2003 — Rule 28(7), 129, 129A

Tribunals and Commissions29 Sept 2020

Novertis Ag Vs Controller General Of Patens, Designs And Trade Marks And Ors.

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0005

Patents Act, 1970 — Section 2(1), 3(d), 3(d), 8, 10, 25(2), 25(3), 25(4), 29, 30, 31, 32, 33, 34, 43(2), 117A, 11A, 13(1), 14, 142, 142 (2), 142(3)Patents Rules, 2003 — Rule 20, 21, 7(2), 24B, 24C, 55, 55A, 56(4), 57, 58, 59, 60, 62, 62(4), 80, 129A, 130, 137, 138

Tribunals and Commissions29 Sept 2020Allowed

Pharmacyclics, Llc Vs Controller General Of Patents, Designs Trademarks And Geographical Indications And Ors.

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0003

Patents Act, 1970 — Section 2(1), 3(d), 8, 11A, 25, 25 (4), 25(2), 25(3), 25(4), 43(2), 64(1), 64(h), 73, 117APatents Rules, 2003 — Rule 55A, 56, 57, 58, 59, 60, 62, 62(1), 62(4), 62(5), 64(2), 129A, 137, 138

Tribunals and Commissions22 Sept 2020Allowed

Eveready Industries India Limited Vs Kamlesh Chadha

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0004

Trade Marks Act, 1999 — Section 9, 11(3), 11, 11(1), 11(2), 11(a), 12, 12(1), 12(3), 154, 18, 2(1), 25(3), 29(5), 33, 33(1), 36E, 45

Tribunals and Commissions18 Sept 2020Dispose Of

Music Broadcast Ltd. Vs Tips Industries Ltd. And Ors

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0006

Copyright Act, 1957 — Section 19A(2), 33A(2), 31(5), 31D, 31D(2), 31D(4)Trade Marks Act, 1999 — Section 84, 92, 95Copyright Rules, 2013 — Rule 31, 31(2), 31(5)

Tribunals and Commissions14 Sept 2020Dismissed

Ram Chandra Maurya Vs Union Of India And Ors.

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0001

Copyright Act, 1957 — Section 2(m), 2(o), 3, 6, 11, 13, 14

Tribunals and Commissions11 Sept 2020Allowed

Macleods Pharmaceuticals Ltd. Vs Registrar Of Trade Marks, Mumbai

Intellectual Property Appellate Board · (2020) 09 IPAB CK 0002

Trade Marks Act, 1999 — Section 11, 11(a)

Tribunals and Commissions28 Aug 2020Dismissed

Novertis Ag Vs Controller General Of Patens, Designs And Trade Marks And Ors.

Intellectual Property Appellate Board · (2020) 08 IPAB CK 0001

Trade Marks Act, 1999 — Section 83, 84, 84(2)Delhi Value Added Tax Act, 2004 — Section 73(4), 73(9)Copyright Act, 1957 — Section 11, 31D

Tribunals and Commissions25 Aug 2020Allowed

Health Protection Agency Vs Controller General Of Patents & Designs And Ors.

Intellectual Property Appellate Board · (2020) 08 IPAB CK 0015

Patents Act, 1970 — Section 2(1), 3, 3(c), 3(d), 3(i), 8, 14, 15, 117A

Tribunals and Commissions25 Aug 2020Allowed

University Of Miami Vs Controller Of Patent

Intellectual Property Appellate Board · (2020) 08 IPAB CK 0014

Patents Act, 1970 — Section 2(1), 3(d), 3(e), 3(i), 59, 8(1), 8(2), 21, 117A, 11A, 14, 15Patent Rules, 2003 — Rule 20