CourtKutchehry.com

COURT ARCHIVE

Intellectual Property Appellate Board judgments, 2012

130 judgments · page 4 of 7

Tribunals and Commissions18 May 2012Dismissed

M/s. Macleods Pharmaceuticals Ltd., Atlanta Arcade, 3rd Floor, Church Road, Near Leela Hotel, Andherikur Vs Interpharma Biotech Pvt. Ltd. Trading As M/S. Castle Biotech, H12, BIDC, Gorwa, Baroda, Gujarat. And The Deputy Registrar Of Trade Marks, Office At National Chambers, 15/27, 1st Floor Ashram Road, Ahmedabad- 380 009

Intellectual Property Appellate Board · (2012) 05 IPAB CK 0013

Trade Marks Rules, 2002 — Rule 47(6)Trade Marks Act, 1999 — Section 21, 21(1)
Read judgment
Tribunals and Commissions18 May 2012Dismissed

M/s Mahalakshmi Products, Sandeep Cinema Compound, Muzzafarnagar (U.P.) Vs M/s Surinder Engineering Works, Dhobiana Road, Bhatinda, Punjab - 151 001 And.The Assistant Registrar Of Trade Marks, Baudhik Sampada Bhawan, Plot No. 32, Sector - 14, Dwarka, New Delhi - 110075

Intellectual Property Appellate Board · (2013) 53 PTC 528 (IPAB)

Code Of Civil Procedure, 1908 — Order 41 Rule 27(1)(aa)Trade Marks Rules, 2002 Rule 14, 47(6), 50, 50(1), 50(2), 50(3), 51, 52, 53, 53(2), 79, 80(4), 105, 105(2)Trade Marks Act, 1999 — Section 2(1), 21, 21(4), 131, 157, 157(1), 157(2)(vii)
Read judgment
Tribunals and Commissions18 May 2012Allowed

M/s. Haldiram (India) Private Limited B-1/H8, Mohan Cooperative Industrial Estate Ltd., Mathura Road, New Delhi – 110044 Vs Prabhushanker Aggarwal, Shri Mahesh Kumar Aggarwal, Shri Ashok Kumar Aggarwal And Shri Aggarwal (Minor) Through His Mother & Natural Guardian, Smt. Shobha Aggarwal All Trading As M/S. Haldiram Bhujiawala 7, Jagmohan Mullick Lane, Kolkata - 700007 (West Bengal) And Mr. Ramji Lal, The Assistant Registrar Of Trade Marks, Trade Marks Registry, Okhla Industrial Estate, Okhla, New Delhi – 110020

Intellectual Property Appellate Board · (2012) 51 PTC 636 (IPAB)

Trade Marks Act, 1999 — Section 4
Read judgment
Tribunals and Commissions20 Apr 2012Allowed

Deepa Tulsani Sole Proprietor M/s. D.M. Food Products F137, B-1, Bichwal Industrial Area Bikaner Rajasthan Vs M/s Amber Food Products Lala Ka Bazar Lashkar Gwalior474001 Also At Bala Bai Ka Bagh, Taraganj, Lashkar, Gwalior M.P.-474001 And The Registrar Of Trade Marks The Trade Marks Registry Boudhik Sampada Bhavan Near Antop Hill Head Post Office S.M. Road Mumbai-400037

Intellectual Property Appellate Board · (2012) 04 IPAB CK 0013

Trade Marks Act, 1999 — Section 12(3)
Read judgment
Tribunals and Commissions20 Apr 2012Dismissed

Merck Limited Shiv Sagar Estate "A" Worli Dr. Annie Besant Road Mumbai-400018 Vs M/s. Jupiter Pharmaceuticals Limited 25, Eden Hospital Road Calcutta-700073, The Registrar Of Trade Marks, Deputy Registrar Of Trade Marks And Assistant Registrar Of Trade Marks Trade Marks Registry Kolkata

Intellectual Property Appellate Board · (2012) 50 PTC 372 (IPAB)

Trade And Merchandise Marks Rules, 1959 — Rule 94Trade And Merchandise Marks Act, 1958 — Section 2(d)
Read judgment
Tribunals and Commissions20 Apr 2012Allowed

Kisanlal Bastiram Sarda Proprietor Of M/s. Kisanlal Bastiram Sarda 2, Gurukrupa Apartment N.C. Kelkar Marg, Dadar (West) Mumbai400028 Administrative Office At Camel House, Nashuik Pune Road Nashik422011 (India) Vs Deputy Registrar Of Trade Marks Trade Marks Registry, Kolkata, Registrar Of Trade Marks Mumbai And Japan Tobacco Inc. Of 2-2-1, Toranomon Minato-Ku Tokyo Japan

Intellectual Property Appellate Board · (2012) 04 IPAB CK 0004

Trade Marks Act, 1999 — Section 32, 35, 46
Read judgment