Tribunals and Commissions01 Jun 2015Dismissed
Ashok Arora Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 81
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 93 of 113
Tribunals and Commissions01 Jun 2015Dismissed
Highway User Centres (India) Ltd. And Ors. Vs Tourism Finance Corpn. Of India Ltd.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 78
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 14, 30, 34Special Court (Trial Of Offences Relating To Transactions In Securities) Act, 1992 — Section 9A
Tribunals and Commissions01 Jun 2015Dismissed
Poonam Chopra And Ors. Vs Punjab National Bank And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 76
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions01 Jun 2015Dismissed
Sanjeev Kumar And Ors. Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 111
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 13(2), 13(3A)
Tribunals and Commissions29 May 2015Allowed
State Bank Of India Vs Neelkanth Star Multiple Network And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 105
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2)
Tribunals and Commissions29 May 2015Allowed
Canara Bank Vs Kaybee Safal (India) Ltd.
Debts Recovery Appellate Tribunal · (2015) 4 BC(DRAT) 198
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4)
Tribunals and Commissions29 May 2015Dismissed
Pankoo Chemicals & Fertilizers And Ors. Vs Himachal Pradesh Financial Corporation
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 107
Limitation Act, 1963 — Section 14Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(25)
Tribunals and Commissions28 May 2015Dismissed
Navnit Talwar Vs Bank Of Baroda And Ors.
Debts Recovery Appellate Tribunal · (2015) 4 BC(DRAT) 59
Companies Act, 1956 — Section 391, 394, 529, 529A, 530Constitution Of India, 1950 — Article 22Indian Contract Act, 1872 — Section 2(g), 2(j), 126, 128, 133, 134, 135, 139, 140, 141
Tribunals and Commissions28 May 2015Dismissed
Chhaya Gaur Vs Diwan Housing Finance Corpn. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 89
Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions28 May 2015Dismissed
Harish Gupta And Ors. Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 87
Tribunals and Commissions27 May 2015Dismissed
Mudrika Tiwari And Ors. Vs Dhan Laxmi Bank
Debts Recovery Appellate Tribunal · (2015) 4 BC(DRAT) 167
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(1)(o), 13(2), 13(4), 17(2)Constitution Of India, 1950 — Article 32
Tribunals and Commissions25 May 2015Allowed
Canara Bank Vs Indian Delco Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 94
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30
Tribunals and Commissions22 May 2015Dismissed
Radha Rani Gupta Vs Oriental Bank Of Commerce And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 83
Code Of Civil Procedure, 1908 — Order 5 Rule 5, Order 9 Rule 13Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 22(2), 31
Tribunals and Commissions19 May 2015Disposed Of
Sharmila Jain Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 103
Tribunals and Commissions19 May 2015Disposed Of
Yogesh Tyagi Vs Dena Bank And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 100
Tribunals and Commissions19 May 2015Allowed
Pridhvi Asset Reconstruction And Securitisation Co. Ltd. Vs D. Group International (P) Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 4 BC(DRAT) 51
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5, 13(2)
Tribunals and Commissions18 May 2015Disposed Of
Payless International And Ors. Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2016) 2 BC(DRAT) 4
Tribunals and Commissions13 May 2015Dismissed
Tech Mahindra Ltd. Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 129
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 25, 26, 27
Tribunals and Commissions12 May 2015Disposed Of
Mittaso India Pvt. Ltd. And Ors. Vs State Bank Of Patiala
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 121
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions07 May 2015Dismissed
Sidhi Vinayak Rice Mills Vs Oriental Bank Of Commerce And Ors.
Debts Recovery Appellate Tribunal · (2016) 1 BC(DRAT) 123