Code of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 5, Order 22 Rule 9, Order 22 Rule 10ALimitation Act, 1963 — Article 120

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Tribunals and Commissions01 Aug 2022Dismissed

Thomas George Vs South Indian Bank Ltd

Debts Recovery Appellate Tribunal · (2022) 08 DRAT CK 0006

Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section 20

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Tribunals and Commissions01 Aug 2022Dismissed

M/s Klans Woolen Mills Pvt. Ltd. and Anr Vs Kotak Mahindra Bank and Ors

Debts Recovery Appellate Tribunal · (2022) 08 DRAT CK 0004

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Tribunals and Commissions25 Jul 2022Dismissed

Assets Reconstruction Co. (India) Ltd Vs Official Liquidator Of Vishnu Vijay Packagers Ltd, And Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0022

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Tribunals and Commissions21 Jul 2022Disposed Of

Shrenik Himaatlal Mehta & Anr Vs Fullterton India Credit Co. Ltd. & 4 Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0023

Indian Partnership Act, 1932 — Section 18, 19, 19(2), 19(2)(g), 22Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14

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Tribunals and Commissions20 Jul 2022Disposed Of

Vinod Nimnath Sonar Vs Bank of Baroda & 3 Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0024

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 18, 18(1)

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Tribunals and Commissions20 Jul 2022Allowed

Asset Reconstruction Company (India) Ltd Vs IHFD Nagar Welfare Association IHFD, Pallavaram, Chennai 600043

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0021

Recovery of Debts Due to Bank and Financial Institution Act, 1993 — Section Section 20, 26(1)

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Tribunals and Commissions19 Jul 2022Dismissed

Kai Sushilatai Gaikwad Bahuddeshiya Sanstha, Solapur & Ors Vs Bombay Mercantile Co operative Bank Ltd

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0019

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Tribunals and Commissions19 Jul 2022Allowed

State Bank Of India Vs M/s Manav Greys Exim Pvt. Ltd. & 4 Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0018

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3)

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Tribunals and Commissions19 Jul 2022Allowed

Avanti Realtors Pvt. Ltd & Anr Vs Aditya Birla Finance Ltd.& Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0017

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 17

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Tribunals and Commissions15 Jul 2022Dismissed

M/s Hotel Billy International through its prop. Kishor Mantri & Ors Vs Authorized Officer, Punjab National Bank

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0020

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions15 Jul 2022Disposed Of

M/s Dubey Automobiles & Ors Vs United Bank of India & Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0012

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Tribunals and Commissions14 Jul 2022Dismissed

M/s. National Autowheels Pvt. Ltd. & Anr Vs ICICI Bank Ltd. & Anr

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0011

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions13 Jul 2022Dismissed

Indian Bank Vs Elnet Ltd & Ors

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0014

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Tribunals and Commissions13 Jul 2022Dismissed

Sabita Nayak, Wife of Dhanaswar Nayak Vs Chief Manager cum Authorized Officer, Oriental Bank of Commerce

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0009

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17Transfer of Property Act 1882 — Section 53A, 54

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Tribunals and Commissions13 Jul 2022Disposed Of

Punjab & Sind Bank & Another Vs M/s Karishma Enterprises & Others

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0008

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Tribunals and Commissions13 Jul 2022Dismissed

Lotus Gardens Private Limited Vs Canara Bank

Debts Recovery Appellate Tribunal · (2022) 07 DRAT CK 0007

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18

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