Tribunals and Commissions15 Jul 2026
Irish Joseph & Ors. Vs M/s. Shriram City Union Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1953
SARFAESI Act, 2002-Section 17, 13(2), 13(4)Indian Evidence Act, 1872-Section 90
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 12 of 113
Tribunals and Commissions15 Jul 2026
Hoipi Haokip Vs North Eastern Development Finance Corporation Limited (NEDFi)
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1954
Limitation Act-Section 5, 3C.P.C.-Order 9 Rule 13Recovery of Debts and Bankruptcy Act, 1993-Section 19
Tribunals and Commissions15 Jul 2026
UCO Bank Vs Anjan Kumar Dey & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1955
SARFAESI Act, 2002-Section 17, 13(2)Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1)
Tribunals and Commissions15 Jul 2026
State Bank Of India Vs M/s Secure Value India Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1956
Recovery of Debts and Bankruptcy Act, 1993-Section 19, 19(1)(c), Chapter-IV
Tribunals and Commissions15 Jul 2026
Indian Bank Vs Khukhrain Builders & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1957
Tribunals and Commissions15 Jul 2026
State Bank of India Vs M/s AGS Transact Technologies Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1958
Recovery of Debts and Bankruptcy Act, 1993-Section 19; Section 19(1)(c); Chapter-IV
Tribunals and Commissions15 Jul 2026
Anukool Films Private Limited Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1959
Tribunals and Commissions15 Jul 2026
Seema Dhanda Vs Indian Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1960
Tribunals and Commissions15 Jul 2026
Virendra Bhandari & Anr. Vs Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1961
Tribunals and Commissions15 Jul 2026
Satyam Organic Private Limited & Ors. Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1962
RDB Act-Section 19(5)(i), 19Consumer Protection Act, 1986-Section 13, 13(2)(a)Commercial Courts Act
Tribunals and Commissions15 Jul 2026
Bindu Jain Vs Axis Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1963
SARFAESI Act-Section 13(2)
Tribunals and Commissions14 Jul 2026
Mrs. Vanita Devendra Shrivastava & Ors. Vs Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1839
SARFAESI Act-Section 13(2), 13(4)
Tribunals and Commissions14 Jul 2026
M/s Prag Allied Chemicals & Ors. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1840
Tribunals and Commissions14 Jul 2026
Canara Bank Vs M/s Shrinath Exim Traders & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1841
Tribunals and Commissions14 Jul 2026Allowed
Canara Bank Vs Shri Ram Copper Exports & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1842
Tribunals and Commissions14 Jul 2026Allowed
Canara Bank Vs V.K. Enterprises & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1843
Tribunals and Commissions14 Jul 2026
Canara Bank Vs M/s Dhayana Buildhome & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1844
Tribunals and Commissions14 Jul 2026
Canara Bank Vs M/s Poonam Furniture & Construction & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1845
Tribunals and Commissions14 Jul 2026
Canara Bank Vs M/s Jai Hanuman Construction & Building Material Suppliers & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1846
Tribunals and Commissions14 Jul 2026
Canara Bank Vs Shri Love Bhatnagar & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1847