Tribunals and Commissions28 Mar 2017Dismissed
Jaswinder Kaur Vs Syndicate Bank And Ors
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0001
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2017
52 judgments · page 3 of 3
Tribunals and Commissions20 Mar 2017Dismissed
Rekha Verma Vs Oriental Bank Of Commerce
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0004
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(1)
Tribunals and Commissions20 Mar 2017Dismissed
Shashi Jain Vs Punjab National Bank And Ors
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0003
Tribunals and Commissions20 Mar 2017Dismissed
Vikram Bakshi And Company Pvt. Ltd Vs Housing Development Finance Corporation Ltd. And Ors
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0002
Code Of Civil Procedure, 1908 (CPC) — Order 40 Rule 1Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(f), 13, 13(2), 13(3A), 13(4), 13(4)(a), 13(4)(A), 13(8), 14, 14(1)(A), 17, 17(1), 17(3)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 8(2), 8(3), 8(4), 9, 9(6), 9(9)
Tribunals and Commissions09 Mar 2017Allowed
B.L. Gupta Construction (P) Ltd. And Ors. Vs Vijaya Bank And Ors.
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0005
Banking Regulation Act, 1949 — Section 35Code Of Civil Procedure, 1908 — Section 34Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 19(20), 19(25), 22
Tribunals and Commissions02 Mar 2017Disposed Of
Rajo Devi Vs Canara Bank And Ors.
Debts Recovery Appellate Tribunal · (2017) 03 DRAT CK 0006
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(1), 17(3)
Tribunals and Commissions20 Feb 2017Dismissed
Nidhi Builders (P) Ltd. Vs SSP Tradex Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2017) 02 DRAT CK 0002
Tribunals and Commissions20 Feb 2017Dismissed
Syndicate Bank Vs SSP Tradex (P) Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2017) 02 DRAT CK 0001
Tribunals and Commissions02 Feb 2017Disposed Of
Rita Jolly Vs State Bank Of Patiala And Ors.
Debts Recovery Appellate Tribunal · (2017) 02 DRAT CK 0003
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 22
Tribunals and Commissions18 Jan 2017
Housing Development Finance Corpn. Ltd. Vs Sonki Srivastava And Ors.
Debts Recovery Appellate Tribunal · (2017) 01 DRAT CK 0001
Tribunals and Commissions06 Jan 2017Allowed
Bhargava Commercial (P) Ltd. Vs Bank Of Baroda And Ors.
Debts Recovery Appellate Tribunal · (2017) 01 DRAT CK 0002
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19
Tribunals and Commissions04 Jan 2017Dismissed
Ravinder Gupta Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2017) 01 DRAT CK 0003
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 14(3), 17, 17(1), 17(4A), 35Transfer Of Property Act, 1882 — Section 55(2), 105, 106, 107