Court News
SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Legal UpdateClear topic ×
14 articles
Court News
Latest Judgement of Supreme Court and Recent Judgement of Supreme Court
Read article ↗
Court News
Supreme Court Bars Parallel FIRs: Clubbing Ordered in Real Estate Fraud Case
Read article ↗
Court News
Allahabad HC: Revisional Courts Cannot Alter Maintenance Amounts
Read article ↗
Court News
Allahabad HC Denies Legal Right to Collect Badhai by Transgender Persons
Read article ↗
Court News
Bombay HC Protects Workers’ Pension Rights
Read article ↗
Court News
High Court Oversteps in Arbitration involving a foreign company
Read article ↗
Story
Supreme Court Bars Property Sale as Bail Condition
Read article ↗
Court News
Supreme Court Bars Multi-State Co-ops from Diversifying Investments Beyond Core Business
Read article ↗
Story
NRI Salary Transfers Not Taxable: ITAT Ahmedabad Delivers Relief
Read article ↗
Key Wills Judgement
Madras HC Orders Centre to Review Citizenship Plea for Minor Sons of Indian Mother
Read article ↗
Court News
Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC
Read article ↗