Court News
Understanding the Right to Equality in India's Constitution
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Landmark CasesClear topic ×
11 articles
Court News
How GST Transformed India's Taxation and Fiscal Federalism
Read article ↗
Court News
Navigating Copyright in India's Digital Age: Challenges and Solutions
Read article ↗
Court News
Courts Reinforce Testamentary Freedom Amid Suspicion
Read article ↗
Court News
Supreme Court Defines Proof of Wills
Read article ↗
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors. (1958) 11 SC CK 0008: The Foundational Case on Suspicious Wills
Read article ↗
Key Wills Judgement
Samiullah v. State of Bihar & Ors.: Supreme Court Quashes Mandatory Mutation Rule for Property Registration
Read article ↗
Key Wills Judgement
A. Kamala Bai (D) Thr. Lrs. v. B. Kanna Rao (D) Thr. Lrs.: Supreme Court Dismisses Appeal Over Unproven Will
Read article ↗
Key Wills Judgement
Rani Purnima Debi & Anr. v. Kumar Khagendra Narayan Deb & Anr.: Supreme Court Rejects Suspicious Will Despite Registration
Read article ↗
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
Read article ↗
Key Wills Judgement
Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee & Ors.: Supreme Court Upholds Probate of 1943 Will
Read article ↗