Court News
Supreme Court: Bank Negligence in Cheque Validity Is Deficiency in Service
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Financial LawClear topic ×
11 articles
Court News
India’s Capital Gains Tax vs Global Benchmarks
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Court News
GIFT City’s Treasury Hub Gains Momentum Amid Regulatory Push
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Court News
Supreme Court Flags NCLT Delays in Insolvency Resolution
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Court News
Supreme Court: Banks Liable for Cheque Delays
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Story
Family Gifts of Shares: Tax-Free, But with Strings Attached
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Court News
Allahabad High Court: Civil Courts Cannot Hear Premature Loan Repayment Disputes, NCLT Has Sole Jurisdiction
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Court News
Supreme Court Allows Judicial Review of Confirmed Auction Sales
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Court News
Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval
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Court News
Indian Courts Turn to Experts for Complex Financial Cases: Strengthening Justice in Economic Matters
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Court News
Bombay High Court: Directors Remain Personally Liable for Cheque Bounce Cases Despite IBC Debt Settlement
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