Court News
Landmark Supreme Court Precedents on Adoption and Inheritance
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11 articles
Court News
High Court Oversteps in Arbitration involving a foreign company
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Court News
Declaratory Decrees Stand Firm, Even Without Execution, rules Supreme Court
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Court News
Karnataka HC: Jobless Husband Not Entitled to Maintenance from Earning Wife
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Court News
Allahabad HC Sends Trial Judge for Training Over Perverse Order
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Key Wills Judgement
Mathew Oommen v. Suseela Mathew: Supreme Court Upholds Authenticity of Handwritten Will
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Key Wills Judgement
Gurdev Kaur & Others v. Kaki & Others: Supreme Court Bars High Court from Re-Appreciating Facts Under Section 100 CPC
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Key Wills Judgement
B. Venkatamuni v. C.J. Ayodhya Ram Singh and Others: Supreme Court Restores Rejection of Suspicious Will
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Court News
Madras HC: Scheduled Offence Trial Must Shift to PMLA Special Court
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Court News
Supreme Court Slams Delay: 350+ Trials Pending in J&K for Over 5 Years
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Court News
Delhi High Court Summons EOW Officer from Gurugram Over Threats to Litigant
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