Court News
Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties
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141 articles
Court News
Boney Kapoor, Janhvi & Khushi Move Madras High Court Over Sridevi’s Chennai Property
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Court News
Madras High Court: One Person Cannot Claim Two Dearness Allowances
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Madras High Court Warns Kochadaiiyaan Producer of Jail Term Over Cheque Bounce Case
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Madras High Court: Registering Authority Cannot Usurp Civil Court Powers
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Madras HC: Scheduled Offence Trial Must Shift to PMLA Special Court
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Madras HC Refuses to Quash Money Laundering Case in Granite Quarrying
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Madras High Court: Solar Panels Not Valid Industrial Use of Allotted Land
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Madras High Court Clarifies Copyright: Theatrical Rights Don’t Cover Satellite Telecast
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Madras High Court: Deity Cannot Be Left Remediless in Temple Land Encroachment Case
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Madras High Court Orders Vigilance Probe Into State’s Delay in Filing Appeals
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Court News
Supreme Court Collegium Clears Nine Advocates for Patna High Court Judgeships, Announces Key Transfers and Appointments Across High Courts
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