Court News
Can a Second Wife Be Prosecuted for Bigamy or 498A If She Didn’t Know About the First Marriage?
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Madras High CourtClear topic ×
95 articles
Court News
Madras High Court Upholds Right to Travel in Matrimonial Disputes
Read article ↗
Court News
Madras High Court's Landmark Anti-Piracy Injunction for 'Batwara 1947'
Read article ↗
Court News
Madras High Court Clarifies Property Rights in Joint Family Disputes
Read article ↗
Court News
Madras High Court Clarifies Jurisdiction Under Senior Citizens Act
Read article ↗
Court News
Madras High Court Quashes Criminal Case Against YouTuber Karthik Gopinath
Read article ↗
Court News
Madras High Court's Landmark Ruling on Government Deceit and Administrative Accountability
Read article ↗
Court News
Madras High Court's Landmark Ruling on Post-Retirement Caste Verification
Read article ↗
Court News
Madras High Court Mandates Direct Bank Transfers for Accident Victims
Read article ↗
Court News
Madras High Court Calls for Audit of Lawyers with Criminal Records
Read article ↗
Court News
Understanding Coparcenary Rights for Daughters in Hindu Law
Read article ↗
Court News
Madras High Court: Private Chats Admissible in Child Custody Cases
Read article ↗