Court News
Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim
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Court News
Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
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Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC
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Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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Court News
Allahabad High Court Slams Judge for Delegating POCSO Verdict to Typist
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Court News
Madras High Court: One Person Cannot Claim Two Dearness Allowances
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Karnataka High Court Quashes Case Against Septuagenarian Husband
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Court News
Delhi High Court Protects Hardeep Puri’s Daughter from Defamatory Epstein Report Claims
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Court News
Supreme Court Flags Alarming Bail Trends in Dowry Death Cases
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Court News
J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent
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