Court News
Supreme Court Upholds Valid Will in Aman Sharma Property Dispute
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Evidence Act Section 68Clear topic ×
62 articles
Court News
Supreme Court Reaffirms Strict Proof Requirement in Samanta Will Case
Read article ↗
Court News
Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine
Read article ↗
Court News
S.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs
Read article ↗
Court News
Gopal Swaroop v. Krishna Murari Mangal & Ors.: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights
Read article ↗
Court News
Mahesh Kumar (Dead) by LRs v. Vinod Kumar and Others: Supreme Court Restores 1992 Will, Upholds Appellant as Sole Legatee
Read article ↗
Court News
M.B. Ramesh (Dead) by LRs v. K.M. Veeraje Urs (Dead) by LRs & Others: Supreme Court Validates 1943 Will
Read article ↗
Court News
Jagdish Chand Sharma v. Narain Singh Saini (Dead) through Legal Representatives and Others: Supreme Court Declares 1973 Will Invalid
Read article ↗
Court News
Derek A C Lobo & Others v. Ulric M A Lobo (Dead) by Lrs. & Others: Supreme Court Confirms Probate of Mother’s Will
Read article ↗
Court News
Savitri Bai & Another v. Savitri Bai: Supreme Court Upholds Validity of Will Over Sale Deed
Read article ↗
Court News
Thangam & Another v. Navamani Ammal: Supreme Court Upholds Validity of Registered Will
Read article ↗
Court News
Chinu Rani Ghosh v. Subhash Ghosh & Others: Supreme Court Rejects Suspicious Will, Restores Equal Shares
Read article ↗