Court News
Karnataka High Court: Pleadings Can Be Amended Anytime; Proviso Cannot Override Main Rule
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Court News
Unregistered Wills in India: How Property Is Divided Among Siblings Under Succession Laws
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son
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Allahabad High Court Orders Immediate Eviction: Landmark Ruling Reinforces Landlords’ Rights in Property Disputes
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Madras High Court: Non-Citizens Cannot Be Fired Solely for Nationality, Relief to Sri Lankan Refugee
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WhatsApp Rolls Out Strict Account Settings: New Privacy Shield Against Cyber Threats
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Bengaluru Data Heist: Tech Executive Booked for ₹87 Crore Theft, Sparks Debate on India’s Cyber Laws
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Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute
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Simpler Taxes and Single-Window Clearances: India Inc’s Top Wishlist for Ease of Doing Business
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Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage
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