Court News
Sovereign Gold Bonds: Why Individuals Get Tax Exemption but HUFs Face 12.5% LTCG – Is Gold Still a Good Investment?
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Court News
Is a Hiba Valid for Unborn Grandchildren? Legal Experts Explain Muslim Gift Law in India
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Court News
Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’
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New Aadhaar App Launched: Privacy, Limited Data Sharing, and Safer Digital Identity for Citizens
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Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
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Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care
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Gujarat High Court: Forest Settlement Agreements Cannot Override Law on Land Possession
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Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders
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Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Supreme Court Flags Minority Certificate Fraud in Haryana: Upper-Caste Conversions to Buddhism Under Scrutiny
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Court News
Allahabad High Court: Judges Must Verify Juvenility Claims, Cannot Simply Refer to JJ Board
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