Court News
Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge
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Court News
Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List
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Court News
India’s NCLTs Face 10-Year Backlog: Why Case Pendency Is Rising and How Delays Hurt Corporate Resolution
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Court News
Delhi High Court Summons Priya Sachdev Kapur in Sunjay Kapur Estate Row: Mother Rani Kapur Alleges Fraudulent Family Trust
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Jharkhand High Court Orders Demolition of 24 Illegal Buildings in Jamshedpur, Sets One-Month Deadline
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Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy
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Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year
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Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty
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Madhya Pradesh High Court: Cheque Marked ‘Not Negotiable’ Still Punishable Under Section 138 NI Act
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Court News
Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard
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Court News
Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26
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Court News
Supreme Court: No Need for Handwriting Expert if Will Signatures Are Undisputed
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