Court News
Bareilly Magistrate Resigns, Calls New UGC Equity Rules a ‘Black Law’
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Court News
Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute
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Court News
Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act
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Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal
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ITAT Delhi Allows Section 54F Deduction Despite Builder’s Delay in Possession
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Delhi High Court: Police Cannot Freeze Bank Accounts Without Court Approval
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Supreme Court: Registry Cannot Question Why a Party Is Impleaded
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E-Passport Adoption Surges in India: Why Travellers Are Choosing Chip-Enabled Passports
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MP High Court Declares Afghan Students’ Post-Study Overstay Illegal, Signals Tougher Visa Enforcement
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Indian EMIs for Dubai Dream Homes Face Legal Roadblocks
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Bollywood vs South Cinema: How Legal Battles Shape India’s Film Industry
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Delhi Court Uses ‘John Doe’ Injunction to Block Anonymous Online Defamation Against Guruji Ka Ashram Trust
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