Court News
DTCP Serves Notice as Gurgaon Developer’s Commercial Project Licence Lapses
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Court News
Delhi High Court Allows Cash Transfer for EWS Students Instead of Physical Uniforms
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal
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Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
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Supreme Court Upholds Salary Rights of Odisha Block Grant Teachers
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ED Attaches Pearl Agro Properties: ₹48,000 Crore Ponzi Scam Exposed
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Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
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Jharkhand High Court: Concealing Pre-Marital Live-In Relationship Is Fraud, Marriage Annulled
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Court News
Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof
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Supreme Court Clarifies ESIC Powers: Section 45A Cannot Be Used If Employer Cooperates
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