Court News
Supreme Court Upholds Kerala HC Order Declaring Cochin International Airport a Public Authority Under RTI Act
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Supreme Court Rejects Plea Against Film Yadav Ji Ki Love Story, Says Title Does Not Defame Community
Read article ↗
Court News
Supreme Court Clarifies: High Courts Cannot Disturb Finality of Apex Court Orders
Read article ↗
Court News
Supreme Court: Section 202 CrPC Inquiry Not Mandatory for Complaints Filed by Public Servants
Read article ↗
Court News
Belagavi GST Intelligence Busts ₹593 Crore Fake Invoice Fraud, Mastermind Arrested in Bengaluru
Read article ↗
Court News
Supreme Court Slams West Bengal Judge for Filing Criminal Complaint Against Own Brother: Calls It “Grossest Abuse of Office”
Read article ↗
Court News
Delhi High Court Rejects Forest Essentials’ Appeal in Trademark Dispute Against Baby Forest
Read article ↗
Court News
WhatsApp Group Messages Are Public Utterances: Punjab & Haryana High Court Warns in Obscenity Case
Read article ↗
Court News
Delhi High Court: Possession Without Lawful Title Is Only a Shadow of Right
Read article ↗
Court News
Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate
Read article ↗
Court News
Allahabad High Court Orders Action Against Ghaziabad Trial Judge for Passing Void Decree Against Deceased Person
Read article ↗
Court News
Fino Payments Bank CEO Rishi Gupta Arrested Under GST Act, ED Probe Highlights Business Partner Links
Read article ↗