Court News
Including Property in Your Will: How to Prevent Family Disputes and Legal Battles in India
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Court News
Supreme Court Collegium Clears Nine Advocates for Patna High Court Judgeships, Announces Key Transfers and Appointments Across High Courts
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Court News
Shine City Scam: Promoter Rashid Naseem Arrested in Dubai, ED Steps Up Asset Confiscation Drive
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Supreme Court Orders CBI Probe into DLF’s Gurugram Primus Garden City Project After Homebuyers Raise Grievances
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Bombay High Court Orders ₹50 Lakh Compensation to Widow of MSRTC Employee Who Died of COVID-19
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Supreme Court Clarifies: Doctrine of Merger Does Not Extinguish High Courts’ Contempt Powers
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CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment
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India Scraps Forms 15G and 15H: New Unified Form 121 to Simplify Tax Declarations
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Supreme Court Quashes Extortion FIR Against Former Zee Official, Slams Rajasthan Police
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Court News
Supreme Court Allows Parallel Insolvency Proceedings Against Debtor and Guarantor Under IBC
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High Court Rules Banks Can Recover Loan Liabilities from Guarantors’ Accounts, Including Pension
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Court News
Supreme Court Upholds Quashing of Money Laundering Case Against Razorpay, Rejects ED’s Appeal
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