Court News
Delhi High Court Orders Expert Panel to Review UGC NET December Exam Amid Answer Key Disputes
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
ED Attaches ₹90 Crore Gurugram Properties of UAE-Based Fugitive Inderjeet Singh Yadav
Read article ↗
Court News
Orissa High Court Quashes 15-Year-Old Vigilance Case Against OCCF Chief Golak Prasad Mohapatra
Read article ↗
Court News
Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case
Read article ↗
Court News
DRT Orders SBI Car Loan Defaulter to Repay with 11.25% Interest, Upholds Bank’s Right to Sell Hypothecated Vehicle
Read article ↗
Court News
Delhi High Court Reduces Withholding Tax on US Firm Cvent Inc. from 15% to 2% Under Section 197
Read article ↗
Court News
Delhi High Court Orders Forensic Inspection of Sunjay Kapur’s Will Amid ₹30,000 Crore Inheritance Battle
Read article ↗
Court News
Bombay High Court: Women in De Facto Marriages Entitled to Maintenance Under DV Act
Read article ↗
Court News
ITAT Rules No Fresh Reassessment Beyond Four Years if Facts Fully Disclosed
Read article ↗
Court News
Delhi High Court Protects Britannia’s ‘Good Day’ Trademark, Restrains Desi Bites from Using Similar Branding
Read article ↗
Court News
Karnataka High Court: Plaintiffs Must Be Allowed to Amend Pleadings Before Dismissal Under Section 34 of Specific Relief Act
Read article ↗
Court News
Kerala High Court Restricts Blanket Freezing of Co-operative Bank Accounts in Cyber Fraud Cases
Read article ↗