Court News
Allahabad High Court: Mutation Proceedings Cannot Be Stalled Due to Pending Municipal Dues
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Court News
Supreme Court Panel Urges Insurance Firms to Choose Settlement Over Litigation to Clear 12.4 Lakh Accident Claims Backlog
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Court News
IBBI Flags Insolvency Professional for Operating CIRP Account After Liquidation, Rejects Procedural Objections
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Madhya Pradesh High Court Upholds Dismissal of ASI in Gold Loot Case Despite Acquittal
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ITAT Clarifies: Assessing Officers Cannot Use FMV for Capital Gains While Using Book Value for Business Profits
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Kerala High Court: Strike Restrictions Under Industrial Disputes Act Apply to Bank Employees
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SEBI Slaps ₹38 Lakh Fine on Coffee Day Enterprises Executives for Financial Disclosure Failures
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Madhya Pradesh High Court Questions Lawyer for Practising Despite Contempt Conviction
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Supreme Court Ruling: Non‑Parties Can Face Contempt for Aiding Disobedience of Orders
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IDFC First Bank ₹590-Crore Fraud: Haryana Govt Funds Under Scanner, Probe Widens
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Allahabad High Court Orders Surprise Police Station Inspections, Flags Faulty CCTVs Across Uttar Pradesh
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Over 25% of Indian Students Abroad Are in Gulf Region, New Rules Shape Education and Visa Pathways
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