Court News
Supreme Court Quashes FIR Against Elvish Yadav in Snake Venom Case
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115 articles
Court News
Supreme Court Quashes 498A Case Against Father-in-Law After Divorce
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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Court News
Allahabad High Court Slams Judge for Delegating POCSO Verdict to Typist
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Court News
Karnataka High Court Quashes Case Against Septuagenarian Husband
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Court News
Supreme Court Flags Alarming Bail Trends in Dowry Death Cases
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Court News
Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue
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Court News
Allahabad High Court: Consensual Intimacy Cannot Be Retrospectively Branded as Rape
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Court News
Haryana Government Refuses Prosecution Sanction Against Ashoka University Professor Ali Khan Mahmudabad
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Court News
Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable
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Court News
Supreme Court Upholds Conviction of Excise Inspector in 35-Year-Old Bribery Case, Reduces Sentence Due to Age
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Court News
Supreme Court Orders CBI Probe into Dalit Woman’s Death Linked to Ex-MP’s Aide
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