Court News
Supreme Court Upholds SEBI Nod for WeWork India IPO
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent
Read article ↗
Court News
Supreme Court Forms 9-Judge Bench to Decide ‘Industry’ Definition Under Labour Law
Read article ↗
Court News
Supreme Court: Settlement Cannot Stop Police from Acting on Crime
Read article ↗
Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
Read article ↗
Court News
Carmel Convent Tree Mishap: High Court Warns Chandigarh Administration Over Delay in ₹1.5 Crore Compensation
Read article ↗
Court News
Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue
Read article ↗
Court News
Allahabad High Court: Consensual Intimacy Cannot Be Retrospectively Branded as Rape
Read article ↗
Court News
CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable
Read article ↗
Court News
Madras High Court Warns Kochadaiiyaan Producer of Jail Term Over Cheque Bounce Case
Read article ↗
Court News
Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use
Read article ↗
Court News
Supreme Court to Decide: Must Foreign Employees in India Contribute to EPF?
Read article ↗