Court News
Supreme Court Quashes 498A Case Against Father-in-Law After Divorce
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Court News
Supreme Court: Appellate Courts Must Not Undermine MACT Compensation Awards
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Court News
Tribunal Stays Retirement of Colonel Purohit After Malegaon Acquittal
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Court News
Daughter’s Right in Father’s Property: No Deadline Under Succession Law, But Limitation Applies
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Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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Court News
Mumbai Tinder Scam Busted: Friends’ Sting Leads to 8 Arrests at Andheri Café
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Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
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Court News
Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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Court News
Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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