Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
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21 articles
Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Gurcharan Singh & Ors v. Angrez Kaur & Anr: Supreme Court Upholds Consent Decree, Validates Will and Settlement
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Supreme Court: Omissions in Chief Examination Can Be Cured in Cross-Examination
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Court News
Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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