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Court News

Supreme Court Upholds DNA Testing in Paternity Disputes Despite Acquittal

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Bombay High Court Upholds Truthful Speech in Defamation Case: HDFC Bank vs. Lilavati Trust

Public Interest Litigation in India: Democratizing Access to Justice

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Supreme Court Upholds Fairness in Police Recruitment Amid Social Changes

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Mediation Gains Judicial Backing as India’s ADR Future

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Digital Piracy and OTT Platforms in India: Challenges and Innovations

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Celebrity Rights in India: Protecting Image and Identity in the Digital Age

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Bollywood vs. Piracy: India's Battle for Intellectual Property Rights

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SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted

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AI Ethics in Indian Law: Guardrails for Algorithmic Justice

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Article 19 in Constitution of India: Rights, Restrictions and Landmark Cases

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Who Owns Your Digital Data After Death? India’s Courts and DPDP Act Provide Clarity