Court News
Supreme Court Clarifies Limits of Writ Jurisdiction in Eviction Cases
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211 articles
Court News
Supreme Court's Landmark Ruling on 1984 Property Dispute
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Court News
Supreme Court Affirms SARFAESI Act's Supremacy Over DRT Decrees
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Court News
Supreme Court Ruling: Pre-Regularisation Service Counts for Pension
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Court News
Allahabad High Court's Landmark Ruling on Slaughterhouse Licensing
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Court News
Delhi High Court's Landmark 2026 Ruling: Can a Wife Claim Maintenance After 40 Years of Separation?
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Court News
Supreme Court Ruling: Widow Entitled to Family Pension from Date of Husband's Death
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Court News
‘It’s a Civil Dispute’ Is Not Enough to Quash a Cheating FIR: Karnataka High Court’s 2026 Section 420 Judgment Explained
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Court News
Living on Property for Years Does Not Make You the Owner: Supreme Court's 2026 Adverse Possession Judgment Explained
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Court News
POCSO Case Fails If Victim’s Age Is Not Proved — Can Rape Conviction Stand?
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Court News
Supreme Court Mandates Active Judicial Role in Criminal Trials
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Court News
Supreme Court Quashes Criminal Proceedings on Victim Settlement
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