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    • Advocate Ashok Kumar

      Experience : 1 Years
      City : Gautam Bodda Naga , Uttar Pradesh
      Area of Expertise
      General Practice
      Civil Law
      Criminal Law
      Court of Practice
      District Court Gautambuddha Nagar
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    • Advocate sanjay aggarwal

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate gaurav sharma

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Janki Raman Jha

      Experience : 20 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Family Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate Diwakar Kumar

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate R B Sisodia

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Naveen Kumar Jha

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Ritvik Rahul

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
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    • Advocate Sumit Kumar

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Child Custody
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Tarun Kumar

      Experience : 5 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Corporate Law
      Taxation
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Ravneet Singh

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Banking & Finance
      Bankruptcy
      Contract Act
      Will And Trust
      Corporate Law
      Arbitration & Conciliation
      Alternative Dispute Resolution
      Labour Law
      R.T.I (Right To Information)
      Divorce & Alimony
      Court of Practice
      District Court Saket
      Consumer Commission
      District Court Tis Hazari
      Delhi High Court
      State Commission Delhi
      Debt Recovery Tribunal (DRT), Delhi
      National Consumer Disputes Redressal Commission
      Supreme Court Of India
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    • Advocate Satish Kumar

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Business & Industry
      Banking & Finance
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Naresh Kumar

      Experience : 22 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Virender Baisoya

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
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    • Advocate Irshad M Khan

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Arun Thapa

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
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    • Advocate mohit bhardwaj

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Ghulam Sarwer

      Experience : 22 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Manjul Dahiya

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Intellectual Property Rights
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
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    • Advocate Sanjeev Kumar Sharma

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Amit Panwar

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Deepti Kathpalia

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Consumer Protection
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      State Commission Delhi
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    • Advocate ANJANI KUMAR

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Family Law
      Court of Practice
      Family Court, Delhi
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    • Advocate Jagat Singh Nagar

      Experience : 35 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Agricultural Law
      Banking & Finance
      Bankruptcy
      Civil Law
      Criminal Law
      Intellectual Property Rights
      Administrative Law
      Trade & Malpractices
      Contract Act
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      National Green Tribunal
      District Court Patiala House
      District Court Tis Hazari
      District Court Rohini
      District Court Dwarka
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Dhir Singh Kasana

      Experience : 24 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Accident & Injuries
      Media & Entertainment
      Civil Law
      Court of Practice
      District Court Saket
      Delhi High Court
      District Court Patiala House
      District Court Tis Hazari
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    • Advocate Rajpal Tanwar

      Experience : 25 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Armed Forced Tribunal
      Family Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
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    • Advocate Karnail Singh

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Criminal Law
      Banking & Finance
      Family Law
      Food & Drug Law
      Civil Law
      Accident & Injuries
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      National Green Tribunal
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Dheeraj Kochar

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Cheque Bounce
      Court of Practice
      District Court Saket
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    • Advocate Ramesh Kumar

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      High Court of Judicature at Hyderabad
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    • Advocate Awanish Pati Mishra

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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