Bar Council ID
D/320/1996
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Advocate Karnail Singh
Experience: 22 Years
New Delhi, Delhi
Advocate Karnail Singh
Criminal , Banking , Service , Civil
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- National Green Tribunal
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Banking & Finance
- Civil Law
- Criminal Law
- Family Law
- Food & Drug Law
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