Bar Council ID
D/39/1983
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Advocate Jagat Singh Nagar
Experience: 35 Years
New Delhi, Delhi
Advocate Jagat Singh Nagar
Arbitration , Civil , Criminal , Banking , Intellectual Property Rights
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Agricultural Law
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Civil Law
- Contract Act
- Criminal Law
- Intellectual Property Rights
- Trade & Malpractices
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