Bar Council ID
D/65/1993
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- Lawyer Profile
Advocate Rajpal Tanwar
Experience: 25 Years
New Delhi, Delhi
Advocate Rajpal Tanwar
Property Law , Criminal matters
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Armed Forced Tribunal
- Civil Law
- Criminal Law
- Family Law
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