Bar Council ID
D/222/1996
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Advocate Ghulam Sarwer
Experience: 22 Years
Delhi, Delhi
Advocate Ghulam Sarwer
Civil Criminal Both
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
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