Bar Council ID
D/197/2012
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- Lawyer Profile
Advocate Sumit Kumar
Experience: 6 Years
New Delhi, Delhi
Advocate Sumit Kumar
Family lawyers handle a variety of legal issues that pertain to the family. They may advise clients regarding divorce, child custody, and adoption proceedings
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Child Custody
- Civil Law
- Criminal Law
- Family Law
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