High Courts06 Aug 2026Allowed
Mir Furqan Ali Khan & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5846
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 969 of 61,517
High Courts06 Aug 2026Dismissed
Vision Distribution Private Limited Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5847
CPC-Section 151Constitution of India-Article 226
High Courts06 Aug 2026Allowed
Syed Khaja Naseer Uddin & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5848
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts06 Aug 2026Allowed
Jakiyuddin & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5849
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts06 Aug 2026Disposed Of
Sabavath Ravinder & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5850
Bharatiya Nyaya Sanhitha, 2023-Section 329 (3), 324 (4), 351 (2), 3 (5)Cr.P.C.-Section 482, 41-ABNSS-Section 528, 35(3)
High Courts06 Aug 2026Allowed
M/s. Northladder Constructions Private Limited Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5851
Constitution of India-Article 226, 14, 21, 300A, 300-ACPC-Section 151AP Urban Areas (Development) Act, 1975-Section 18
High Courts06 Aug 2026Allowed
Chiluka Ramchadra Reddy Vs The Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5852
Constitution of India-Article 226Finance Act, 1994-Section 73(2), 75, 78, 77(2), 70, 87Service Tax Rules, 1994-Rule 7(c)
High Courts06 Aug 2026Disposed Of
Ramavath Ganesh Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5853
Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4)Telangana Protection of Depositors of Financial Establishments Act, 1999-Section 5BNSS-Section 528
High Courts06 Aug 2026Allowed
M/s. Accurate Technologies Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5854
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 107(4)CPC-Section 151
High Courts06 Aug 2026Disposed Of
Rambabu Gudimella Tirumala & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5856
Constitution of India-Article 226, 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)BNS Act-Section 35(2)
High Courts06 Aug 2026Allowed
Mir Amir Ali & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5857
Cr.P.C-Section 482BNSS, 2023-Section 528Essential Commodities Act, 1955-Section 7
High Courts06 Aug 2026Disposed Of
Md. Lateefullah Shareef Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5858
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
Sri Tanishq Garments Vs The Assistant Commissioner Of Central Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5859
CGST Act, 2017-Section 16(5), 148Constitution of India-Article 226, 14CPC-Section 151
High Courts06 Aug 2026Disposed Of
Smt. Kandadai Sita Lakshmi & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5860
Constitution of India-Article 226, 14, 21, 300ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Manga Buchaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5861
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
M. Navaneekanth & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5862
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
M/s. Lalitha Rajeswari Penmetsa Vs Deputy State Tax Officer & Anr.
Telangana High Court · (2026) 08 TEL CK 5863
Constitution of India-Article 226, 19(1)(g)GST ActCPC-Section 151
High Courts06 Aug 2026Disposed Of
Nalavala Ram Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5864
Constitution of India-Article 226Registration Act, 1908-Sections 19, 20, 21, 22-A, 34, 35, 71, Rule 58 of the Telangana RulesIndian Stamp Act, 1899
High Courts06 Aug 2026Disposed Of
Active Spa and Salon Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5865
Constitution of India-Article 226, 14, 19 (1) (g)CPC-Section 151
High Courts06 Aug 2026Disposed Of
Rangu Shravan Goud Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5866
Constitution of India-Article 226