High Courts07 Aug 2026
National Highways Authority Of India Vs M/s Roadway Solutions India Infra Ltd
Delhi High Court · (2026) 08 DEL CK 4533
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 9
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12,31,517 judgments in All Courts · page 968 of 61,576
High Courts07 Aug 2026
Adedge India Water Technologies Private Limited Vs Jakson Limited
Delhi High Court · (2026) 08 DEL CK 4534
Arbitration and Conciliation Act, 1996-Section 29A, 25A(3), 29A(5)
High Courts07 Aug 2026
Vijay Chib Vs M/s Sarvpriya Securities Private Limited
Delhi High Court · (2026) 08 DEL CK 4535
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(2)
High Courts07 Aug 2026
Suri International Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 4536
the Act-Section 11, 11(6), 34, 12(2)
High Courts07 Aug 2026
M S Liberty General Insurance Limited Vs The Additional Commissioner Of CGST Delhi South Commissionerate & Anr.
Delhi High Court · (2026) 08 DEL CK 4256
Central Goods and Services Tax Act, 2017-Section 6(2)(b), 74Limitation Act, 1963-Section 14Constitution of India-Article 226
High Courts07 Aug 2026Disposed Of
A V International & Anr. Vs Additional Director General Directorate Of Revenue Intelligence & Ors.
Delhi High Court · (2026) 08 DEL CK 4257
Constitution of India-Article 226Customs Act, 1962-Section 28, 28(9), 28(9A)Finance Act, 2022
High Courts07 Aug 2026
Saraswati Printers Vs Sales Tax Officer Class II/AVATO, State Tax Ward 91, Zone 8 Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4258
Central Goods and Services Tax Act, 2017-Section 164, 73Delhi Goods and Services Tax Act, 2017-Section 73
High Courts07 Aug 2026
R. A. Enterprises Vs O/o The Official Liquidator
Delhi High Court · (2026) 08 DEL CK 4232
Indian Contract Act, 1872-Section 74
High Courts07 Aug 2026
Santosh Saini & Ors. Vs Smt Sarita & Ors.
Delhi High Court · (2026) 08 DEL CK 4268
Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25-B(5), 25B, 2(l), 14(1)(e), 14(1)(f), 14(1)(g), 14(1)(j), 44Code of Civil Procedure, 1908-Section 115, 151Constitution of India-Article 227
High Courts07 Aug 2026
Kusum Sharma & Anr. Vs Gurpreet Singh Sawhney
Delhi High Court · (2026) 08 DEL CK 4269
Delhi Rent Control Act, 1958-Section 25B(8), 25B, 25B(4), 14(1)(e), 37(2)Code of Civil Procedure, 1908-Section 115, 114, Order XLVII Rule 1, 47 Rule 1
High Courts07 Aug 2026
Surender Pal Vs Devender Kumar
Delhi High Court · (2026) 08 DEL CK 4270
Code of Civil Procedure, 1908-Order XXI Rule 58
High Courts07 Aug 2026Allowed
Mahender Sharma Vs The State Nct Of Delhi & Ors
Delhi High Court · (2026) 08 DEL CK 4249
Indian Penal Code-Sections 302, 394, 397, 34Arms Act, 1959-Section 25Delhi Prison Rules, 2018
High Courts07 Aug 2026
Anuj Sharma & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 08 DEL CK 4250
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts07 Aug 2026Allowed
Rajat Sharma & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4251
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Aug 2026Allowed
Priya Seth Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4252
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 281, 125(a)IPC-Sections 279, 337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts07 Aug 2026Allowed
Sanjeev Bhagat Vs The State NCT Of Delhi & Anr
Delhi High Court · (2026) 08 DEL CK 4288
IPC-Section 307CrPC-Section 482BNSS-Section 528
High Courts07 Aug 2026Allowed
Ishwar Chander Garg & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4297
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts07 Aug 2026
Som Nath & Anr. Vs Jagdish Kumar & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4163
Constitution of India-Article 227Code of Civil Procedure-Order XXXIX Rule 1 and 2, Section 151
High Courts07 Aug 2026
Vijay Kumar Vs Rakesh Kumar & Ors.
Jammu And Kashmir High Court · 2025 INSC 467
Code of Civil Procedure (CPC)-Order XII Rule 6, VII Rule 11, XConstitution of India-Article 227Indian Evidence Act-Sections 91 and 92
High Courts07 Aug 2026
New India Assurance Co. Ltd. Vs Parvaiz Ahmed Bhat & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4161
Motor Vehicles Act-Sections 140 and 166