High Courts10 Aug 2026Disposed Of
Prabir Mondal Vs. State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2937
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 943 of 61,517
High Courts10 Aug 2026Allowed
Gopal Chandra Sardar & Anr. Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2938
West Bengal Land Reforms Act, 1955-Section 4CWest Bengal Land and Land Reforms Manual, 1991-Rule 166, Clause (i) of Rule 166, (ii) of Rule 166West Bengal Land Reforms (Amendment) Act, 1981
High Courts10 Aug 2026Disposed Of
M/s Abdulla Trading Company Vs The Commissioner, State Tax & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2633
CGST/ UKGST Act, 2017-Section 73, 75(4)
High Courts10 Aug 2026Disposed Of
Dev Engineering And Construction Works Vs Commissioner State Goods & Service Tax & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2604
High Courts10 Aug 2026Disposed Of
Ms M. R. Yadav And Associates Vs Commissioner State Goods & Services Tax & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2605
High Courts10 Aug 2026Disposed Of
M/s Unipro Techno Infrastructure Pvt. Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2606
High Courts10 Aug 2026Disposed Of
M/s Dhingra Glass Vs Commissioner, Central Goods And Service Tax & Others
Uttarakhand High Court · (2026) 08 UK CK 2607
UKGST/CGST Act, 2017-u/s 30
High Courts10 Aug 2026Disposed Of
Prasoon Nautiyal Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2608
High Courts10 Aug 2026Allowed
Arun Kumar Verma Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2609
High Courts10 Aug 2026Disposed Of
Dr. Narendra Kumar Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2610
High Courts10 Aug 2026Partially allowed
Ms. Antonia Furtado Vs. Hon’ble Principal District and Sessions Court, Margao-Goa and Ors.
Bombay High Court · 2026:BHC-GOA:1594-DB
High Courts10 Aug 2026Allowed
Smt. Kanchan Dasharath Pawar & Anr. Vs State of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 2332
High Courts10 Aug 2026Allowed
Kanhaiya Sawarnkar @ Mukesh Kumar Swarnkar Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2468
Bihar Prohibition and Excise Act, 2016-Section 37(c)
High Courts10 Aug 2026Allowed
Pappu Rai Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2469
Indian Penal Code-Section 325
High Courts10 Aug 2026Dismissed
Dharmveer Kumar Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2470
Central Civil Services (Leave) Rules, 1972-Rule 25, 31(2), 22(1)(ii)(a), 44, 44(2), 44(7), 44(4)CCS (CCA) Rules, 1965Rights of Persons with Disabilities Act, 2016-Section 2(s), Schedule (I)
High Courts10 Aug 2026Allowed
Jwala Prasad Mandal & Ors. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2471
Indian Penal Code-Section 323Probation of Offenders Act-Sections 3 and 4Cr.P.C.-Section 313
High Courts10 Aug 2026
Shambu Nath Sikaria Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2472
Cr.PC-Section 156(3)Indian Penal Code-Section 341, 323, 379, 384, 500, 506, 420, 467, 423 and 34
High Courts10 Aug 2026Disposed Of
Ram Vilash Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2473
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008-Section 2(e)
High Courts10 Aug 2026Disposed Of
Gaya Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2474
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008-Section 2(e)
High Courts10 Aug 2026Disposed Of
M/s F. F. Info. Com. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2475
Constitution of India-Article 226Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008-Section 2(e)