High Courts10 Aug 2026Dismissed
Ganesh Vs Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2026) 08 BOM CK 3262
Discipline and Appeal Rules of Maharashtra State Road Transport Corporation-Clause -(5)Evidence Act
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 942 of 61,517
High Courts10 Aug 2026Allowed
Kalika Pathak Vs. Union of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2918
Prevention of Corruption Act-Section 7Constitution of India-Article 226
High Courts10 Aug 2026Disposed Of
Magma HDI General Insurance Co. Ltd. Vs Anjan Ghosh & Anr.
Calcutta High Court · (2026) 08 CAL CK 2919
Motor Vehicles Act-Section 166Code of Criminal Procedure-Section 161
High Courts10 Aug 2026Disposed Of
Soma Mukhopadhyay Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2920
IPC-Sections 406, 408, 419, 425, 463, 464, 465, 468, 473, 202, 120B, 34West Bengal College Teachers (Security of Service) Act, 1975West Bengal College Teachers (Security of Service) Rules, 1977
High Courts10 Aug 2026Disposed Of
Pratap Bera Vs West Bengal State Electricity Distribution Company Limited & Ors.
Calcutta High Court · (2026) 08 CAL CK 2921
Electricity Act, 2003-Section 126, 127, 56
High Courts10 Aug 2026Disposed Of
Badri Narayan Yadav Vs. State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2922
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001-Section 5(3)Constitution of India-Article 19(1)g)
High Courts10 Aug 2026Allowed
The Kolkata Municipal Corporation Vs Bengal Shelter Housing Development Ltd.
Calcutta High Court · (2026) 08 CAL CK 2923
Code of Civil Procedure-Order XVIII Rule 4(1A), 4(1B) and 4(1C), XVIII Rule 4, Sub Rule 1(A), 9 Rule 9Arbitration Act-Section 5, 34 and 37Arbitration and Conciliation Act, 1996-Section 19, 16, 9, 11, 17, 25(a), 19(1) and (4), 25, 19(2), 25(b)
High Courts10 Aug 2026Disposed Of
Union Bank Of India Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2924
ID Act 1947-Section 18(1), 18(3)Code-Section 53(4)
High Courts10 Aug 2026Allowed
State Bank Of India Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2925
Minimum Wages Act, 1948-Section 20, 20(3), 20(2)Code of Civil Procedure
High Courts10 Aug 2026Dismissed
Ashok Kumar Adak Vs The State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2926
Industrial Disputes Act, 1947-Section 10(1B)(d)
High Courts10 Aug 2026Disposed Of
Badri Narayan Yadav Vs. State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2927
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001-Section 5(3)Constitution of India-Article 19(1)g)
High Courts10 Aug 2026Disposed Of
Mousumi Chakraborty Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2928
West Bengal School Service Commission (Selection for Appointment to the post of Non-teaching Staff) Rules, 2009
High Courts10 Aug 2026Dismissed
Smt. Asha Rani Hazra Vs The Board Of Trustees Of The Port Trust & Ors.
Calcutta High Court · (2026) 08 CAL CK 2929
Right to Information Act, 2005Calcutta Port Trust Employees' (Pension) Regulations, 1988-Regulation 2(iii)
High Courts10 Aug 2026Dismissed
Debashis Banerjee Vs The National Head, RBL Bank Limited & Ors.
Calcutta High Court · (2026) 08 CAL CK 2930
Specific Relief Act, 1963Code of Civil Procedure-Order XLI Rule 11
High Courts10 Aug 2026Dismissed
Sri Joydeb Mondal & Ors. Vs Sri Arun Das & Ors.
Calcutta High Court · (2026) 08 CAL CK 2931
Code of Civil Procedure-Order XLI Rule 11
High Courts10 Aug 2026Disposed Of
Bharati Pradhan Vs The State of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2932
High Courts10 Aug 2026Disposed Of
Mojammel Haque Vs. The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2933
Right to Information Act, 2005
High Courts10 Aug 2026Allowed
Sikha Das & Ors. Vs Naresh Koley & Ors.
Calcutta High Court · (2026) 08 CAL CK 2934
Code of Civil Procedure-Order I Rule 10(2), XXXIX Rules 1 and 2, XLIII
High Courts10 Aug 2026Disposed Of
Sahu Samaj Trust, West Bengal & Ors. Vs Indian Bank & Anr.
Calcutta High Court · (2026) 08 CAL CK 2935
Code of Civil Procedure-Section 151, Order XXXIX Rule 1
High Courts10 Aug 2026Allowed
Champa Sarkar & Ors. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2936