High Courts13 Aug 2026Dismissed
Darasingh@ Niladri Bihari Nag Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1957
Code of Criminal Procedure-Section 374, 313, 164IPC-Section 302Evidence Act-Section 8
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Search 12,31,117 Indian judgments.
12,31,117 judgments in All Courts · page 891 of 61,556
High Courts13 Aug 2026Partly Allowed
Pramod Naik & Anr. Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1958
I.P.C.-Section 302, 201, 34Cr.P.C.-Section 164Indian Evidence Act-Section 27
High Courts13 Aug 2026Dismissed
Kanhu Charan Nahak Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1959
IPC-Sections 498-A/304-B, 34, 302, 201Dowry Prohibition Act-Section 4Cr.P.C.-Section 313
High Courts13 Aug 2026Dismissed
Satrughna Majhi & Anr. Vs State of Orissa
Orissa High Court · (2026) 08 OHC CK 1488
I.P.C.-Section 302/34, 120-B, 302/109
High Courts13 Aug 2026Partly Allowed
Shakuntala Sahu & Others Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1489
IPC-Sections 302/34, 307/34, 34Cr.P.C.-Section 313
High Courts13 Aug 2026Allowed
Pitambar Jena & Anr. Vs Gouraga Chandra Jena & Ors.
Orissa High Court · (2026) 08 OHC CK 1490
Constitution of India-Article 226CPC-Order 26, Rule 9, Section 151
High Courts13 Aug 2026Disposed Of
Seikh Firoz @ Sonu Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1491
BNSS, 2023-Section 483NDPS Act-U/Ss.21(C)/29, Section 37
High Courts13 Aug 2026Allowed
Sk. Tasip & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1593
BNSS, 2023-Section 483BNSS-Section 483BNS-Section 331(4)/ 305
High Courts13 Aug 2026Disposed Of
Muna @ Likun @ Rajkishor Digal Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1492
BNSS, 2023-Section 483IPC-U/Ss. 395/458/398/ 120-B/ 201/506NDPS Act-Sec. 20(b)(ii)(C)/29, Section 37
High Courts13 Aug 2026Allowed
Rohan Samal @ Racky & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1596
BNSS, 2023-Section 483BNS-Section 127(2), 115(2), 140(4), 308(5), 61(1), 3(5)
High Courts13 Aug 2026Disposed Of
Prabhat @ Pravat Kumar Naik Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1493
BNSS, 2023-Section 483IPC-Sections 395/397/412ES Act-Sections 3/5
High Courts13 Aug 2026Dismissed
Devba Pauladsing Girase Vs Kavita Himmatsing Girase & Ors.
Bombay High Court · (2026) 08 BOM CK 1407
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 4, 5, 16, 2Protection of Women from Domestic Violence Act, 2005-Section 12, 29Code of Criminal Procedure, 1973
High Courts13 Aug 2026Disposed Of
Shri. Maiphel Iawphniaw Vs State Of Meghalaya Through Public Prosecutor & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1367
BNSS, 2023-Section 483POCSO Act-Section 5(j)(ii)/6
High Courts13 Aug 2026Disposed Of
M/s Triveni Constructions Vs Union of India & Ors.
Meghalaya High Court · (2026) 08 MEG CK 1366
Arbitration and Conciliation Act, 1996-Section 11(6), 11(8), 12(1)
High Courts13 Aug 2026Partly Allowed
Himachal Pradesh State Industrial Development Corporation Ltd. Vs Gian Chand & Others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1229
Land Acquisition Act, 1894-Section 54, 18, 4, 6 & 7, 23, 4(1)
High Courts13 Aug 2026Allowed
Deva Thapa Vs Diwan Chand and Anr.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1228
Cr.P.C.-Section 482, 156(1), 155(2)BNSS-Section 528Negotiable Instruments Act-Section 138, 141
High Courts13 Aug 2026Disposed Of
Ganges Gardens Realtors Private Limited Vs Asha Enterprises Private Limited
Calcutta High Court · (2026) 08 CAL CK 1119
High Courts13 Aug 2026Disposed Of
Rakesh Jangid Vs The Kolkata Municipal Corporation And Ors.
Calcutta High Court · (2026) 08 CAL CK 1120
High Courts13 Aug 2026Allowed
Nani Lal Das Vs Sri Sri Sridhar Jew
Calcutta High Court · (2026) 08 CAL CK 1144
Code of Civil Procedure-Order XL Rule 1, Rule 3, Section 151, XL, XL Rule 3
High Courts13 Aug 2026Disposed Of
Raneegunj Electric Supply Company Ltd. (In Liqn) Vs Tapan Sil And Anr
Calcutta High Court · (2026) 08 CAL CK 1143
Companies Act, 1956-Section 481, 555, 481(1), 481(2)Companies (Court) Rules, 1959-Rule 282