JUDGMENT DATABASE

Search 12,30,856 Indian judgments.

12,30,856 judgments in All Courts · page 889 of 61,543

High Courts13 Aug 2026Allowed

Samriddhi Rice Mill Private Limited Vs Samriddhi Agro Foods Private Limited & Anr.

Patna High Court · (2026) 08 PAT CK 2325

Companies Act, 2013Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, Section 151Trademarks Act, 1999

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High Courts13 Aug 2026Allowed

Md. Mahboob @ Raffu Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2324

Indian Penal Code-Section 376, 504, 506/34Code of Criminal Procedure-Section 164

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High Courts13 Aug 2026Partly Allowed

The Bihar State Text Book Publishing Corporation Ltd. & Ors. Vs M/s Patna Offset Press & Ors.

Patna High Court · (2026) 08 PAT CK 2322

Arbitration and Conciliation Act, 1996-Section 13, 14, 29A, 34, 33(1)(a), 31(4), 33, 31(7)(a)

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High Courts13 Aug 2026Disposed Of

Shamshad Ahmad @ Samsad Ahmad & Ors. Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2320

Indian Penal Code-Sections 307/34, 341/34, 307, 324, 341, 323/34, 379/34Code of Criminal Procedure-Section 313

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High Courts13 Aug 2026Disposed Of

Mahendra Mandal Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2319

Indian Penal Code-Section 326, 341, 323, 307, 504, 506Code of Criminal Procedure-Section 313

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High Courts13 Aug 2026Allowed

Kallu Khan & Anr. Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2318

Indian Penal Code-Sections 147, 148, 323/149, 447/149, 148/149, 149, 323, 341, 447, 379

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High Courts13 Aug 2026Disposed Of

Aas Narayan @ Aas Narayan Kumar @ Bhuara Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2353

Indian Penal Code-Sections 366, 376, 366ACr.P.C.-Section 428, 164

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High Courts13 Aug 2026Disposed Of

Suraj Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2352

I.P.C.-Sections 379, 411

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High Courts13 Aug 2026Disposed Of

Seema Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2308

Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)

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High Courts13 Aug 2026Disposed Of

Ripu Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2309

Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32 (vii)

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High Courts13 Aug 2026Disposed Of

Gaurav Kumar Gupta & Ors. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2310

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High Courts13 Aug 2026Disposed Of

Raj Kishore Jha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2312

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High Courts13 Aug 2026Disposed Of

Maharana Pratap Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2314

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High Courts13 Aug 2026Disposed Of

Alok Kumar Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2315

Bihar Municipal Act, 2007-Section 40A, 488, 488(1), 488(4)(b)Bihar Municipal Act, 1922Patna Municipal Corporation Act, 1951

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High Courts13 Aug 2026Dismissed

M/S EXCEL India Engineers EPCLLP Vs Hindustan Petroleum Corporation Limited & Ors.

Patna High Court · 2026 INSC 847

Constitution of India-Article 226, 14, Part III

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High Courts13 Aug 2026Disposed Of

Arvind Kumar @ Arvind Kumar Das Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2317

National Food Security Act, 2013Bihar Targeted Public Distribution System (Control) Order, 2016-Clause 32(vi), Section 32(vi), 32(v)

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High Courts13 Aug 2026Disposed Of

KPIL-JWIL Joint Venture Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2351

CGST / BGST Act, 2017-Section 108, 54, 112CGST / BGST Rules, 2017-Rule 90CGST Act, 2017-Section 54 (11), 54(11)

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High Courts13 Aug 2026Disposed Of

Rajiv Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2350

Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)

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High Courts13 Aug 2026Partly Allowed

Sri. Basavaraju Vs HDFC Ergo General Insurance Company Ltd. & Anr.

Karnataka High Court · (2026) 08 KAR CK 2187

Motor Vehicles Act-Section 173(1)

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High Courts13 Aug 2026Partly Allowed

Smt. Mangala Vs Sri. M. Basavaraja & Anr.

Karnataka High Court · (2026) 08 KAR CK 2186

MV Act-Section 173(1)

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