High Courts13 Aug 2026Partly Allowed
Smt. Mangala Vs Sri. M. Basavaraja & Anr.
Karnataka High Court · (2026) 08 KAR CK 2186
MV Act-Section 173(1)
JUDGMENT DATABASE
Search 12,31,117 Indian judgments.
12,31,117 judgments in All Courts · page 890 of 61,556
High Courts13 Aug 2026Partly Allowed
Sridhara B. Vs Gangadhara N.R. & Anr.
Karnataka High Court · (2026) 08 KAR CK 2185
MV Act-Section 173(1)
High Courts13 Aug 2026Partly Allowed
Shanthamma & Ors. Vs Manjesh S & Ors.
Karnataka High Court · (2026) 08 KAR CK 2184
Motor Vehicles Act-Section 173(1)
High Courts13 Aug 2026Partially allowed
Sri Mallaiah B E Vs Sri Suhas K S & Anr.
Karnataka High Court · (2026) 08 KAR CK 2128
MV Act-Section 173(1)
High Courts13 Aug 2026Allowed
G K Pradeep & Ors. Vs K Sunitha
Karnataka High Court · (2026) 08 KAR CK 2141
Code of Criminal Procedure, 1973-Section 154 (3), 482Indian Penal Code, 1860-Sections 143, 147, 504, 506, 323, 324, 354, 114, 149
High Courts13 Aug 2026Dismissed
Mr. Darshan.S @ D Boss Vs State Of Karnataka & Ors.
Karnataka High Court · (2026) 08 KAR CK 2115
Code of Criminal Procedure, 1973-Section 482, 306, 337, 529, 164Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Aug 2026Allowed
Sri Chethan Kumar B @ Chethu Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2122
IPC-Sections 341, 506, 504, 307 & 302 read with 34, 307, 302 R/W 34BNSS, 2023-Section 483Cr.P.C-Section 439
High Courts13 Aug 2026Disposed Of
Binesh Rathnavalli & Anr. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2081
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(5), 318(4), 351(2)
High Courts13 Aug 2026Allowed
Roshan Kumar Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2080
Cr.P.C-Section 439BNSS, 2023-Section 483, 183BNS, 2023-Section 64(2)(m)
High Courts13 Aug 2026Allowed
Shaik Umar Farooq Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2079
BNS, 2023-Sections 137(2)Protection of Children From Sexual Offences Act 2012-Sections 4(2), 5(L) and 6BNSS, 2023-Section 483, 183
High Courts13 Aug 2026Allowed
Sri Mourya S Gowda Vs The State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2078
BNS, 2023-Sections 288 R/w 3(5)BNSS, 2023-Section 482Code of Criminal Procedure-Section 438
High Courts13 Aug 2026Allowed
Yasir Khan F Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2077
Cr.P.C-Section 438BNSS, 2023-Section 482IPC-Section 137(2), 310(2)
High Courts13 Aug 2026Dismissed
Sri. Pradeep Kumar J @ Pradeep Solomon & Anr. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2076
Bharatiya Nyaya Sanhita, 2023-Sections 74, 318(4), 351(2), 338, 352, read with 3(5), 79, 318(2), 308(2), 118(1)Dowry Prohibition Act, 1961-Sections 3 and 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts13 Aug 2026Dismissed
Sri. Rajesh @ Raju Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2075
BNS, 2023-Sections 65(1), 64(2)(m), 87, 137(2)POCSO Act, 2012-Sections 4(2), 6BNSS, 2023-Section 483, 183
High Courts13 Aug 2026Allowed
Mohammad Jamaluddin @ Jamal Vs The State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2074
BNS, 2023-Sections 303(2), 111(2)(b), 111Karnataka Prevention of Cow Slaughter and Cattle Prevention Act, 2020-Sections 4, 5, 12Prevention of Cruelty to Animals Act, 1960-Sections 11(A), 11(D)
High Courts13 Aug 2026Allowed
Shivunayaka @ Shiva Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2073
Code of Criminal Procedure, 1973-Section 439BNSS, 2023-Section 483BNS, 2023-Section 105, 238(b), 240, 351(2), 352 read with Section 3(5), 103(1), 238(a), 239, 3(5), 103
High Courts13 Aug 2026Allowed
Sri Syed Abrar Vs State By Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2009
BNS, 2023-Section 126(2), 78(2), 126, 79, 75(2), 3(5)POCSO Act, 2012-Section 12BNSS, 2023-Section 483
High Courts13 Aug 2026Disposed Of
Mr. Pradeep B N Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2008
Code of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 351(2)
High Courts13 Aug 2026Dismissed
Farahan Farveen Vs State Of Karnataka & Ors.
Karnataka High Court · (2026) 08 KAR CK 1998
IPC-Sections 363, 366(A), 344, 323, 506, 376(2)(n), 419, 384, 149, 366Prohibition of Child Marriage Act-Sections 9, 10 and 11POCSO Act-Section 6 and 17
Tribunals and Commissions13 Aug 2026Dismissed
Sukakumar Puvi Kumar Vs Pavitra Vyas & Ors.
National Company Law Appellate Tribunal · (2026) 08 NCLAT CK 1833
Code-Section 12A