JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 879 of 61,576

High Courts14 Aug 2026Dismissed

Ms. B. Jahnavi & Anr. Vs Legal Services Authority & Ors.

Telangana High Court · (2026) 08 TEL CK 5633

Constitution of India-Article 226The Urban Land (Ceiling and Regulation) Act, 1976The Civil Procedure Code, 1908-Section 151, Order XXI Rules 97 and 99

Read judgment

High Courts14 Aug 2026Disposed Of

Shobha @ Tokala Shobha & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5634

Bharatiya Nyaya Sanhita, 2023-Section 85Dowry Prohibition Act-Section 4Bharatiya Nagarik Suraksha Sanita, 2023-Section 35(3), 528

Read judgment

High Courts14 Aug 2026Disposed Of

Pittala Mounika @ Hanshitha Vs Vikram Adithya Kunta & Anr.

Telangana High Court · (2026) 08 TEL CK 5635

BNSS-Section 528Cr.P.C.-Section 125, 125(3)

Read judgment

High Courts14 Aug 2026Allowed

Sri Mohammed Siraj Nawaz Khan Vs Ismat Jahan

Telangana High Court · (2026) 08 TEL CK 5636

Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 21

Read judgment

High Courts14 Aug 2026Allowed

Aloth Rajesh & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5637

BNSS, 2023-Section 528EC Act-Section 7

Read judgment

High Courts14 Aug 2026Allowed

Basamgari Narendar Reddy & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5638

Bharatiya Nyaya Sanhitha, 2023-Section 318(4) r/w 3(5)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528

Read judgment

High Courts14 Aug 2026Disposed Of

Sriram Naresh Kumar Varma Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5639

BNSS-Section 528

Read judgment

High Courts14 Aug 2026Allowed

Maloth Srikanth & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5640

Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528

Read judgment

High Courts14 Aug 2026Allowed

M/s. Balaji Filling Station Vs State Tax Officer, Bodhan And Nizamabad & Ors.

Telangana High Court · (2026) 08 TEL CK 5641

Constitution of India-Article 226Telangana Goods and Services Tax Act, 2017-Section 73, 73(2)CGST Act, 2017-Section 73

Read judgment

High Courts14 Aug 2026Disposed Of

Smt Sultana Begum & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5642

BNSS-Section 528

Read judgment

High Courts14 Aug 2026Disposed Of

Mujamil Kha @ Mujamil Vahabkha Kureshi Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5643

Bharatiya Nyaya Sanhita, 2023-Section 132Prevention of Cruelty to Animals Act, 1960-Section 11Telangana Prohibition of Cow Slaughter and Animal Preservation (Amendment) Act, 1977-Section 5

Read judgment

High Courts14 Aug 2026Disposed Of