Tribunals and Commissions14 Aug 2026
Consumer Online Foundation Vs Ward Exemption 1(3), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6624
Income Tax Act-Section 12A(1)(ac)(ii), 12A, 80G
JUDGMENT DATABASE
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12,31,517 judgments in All Courts · page 877 of 61,576
Tribunals and Commissions14 Aug 2026Allowed
Ram Avtar Gupta Vs Income Tax Officer ITO Ward 1, Karnal, Haryana
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6620
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 10(23FB)
Tribunals and Commissions14 Aug 2026Allowed
Maruti Papers Private Limited Vs ACIT, CIR-3(1)(1), MZR
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6614
Income-tax Act, 1961-Section 143(3), 154, 68, 115BBE, 292B
Tribunals and Commissions14 Aug 2026
Assistant Commissioner Of Income Tax Vs Yashita Finance Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6611
Income Tax Act, 1961-Section 147, 143(3), 148, 68Income-tax Rules, 1962-Rule 46AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 27
Tribunals and Commissions14 Aug 2026
Garnet Veneer And Decors Limited Vs Deputy Commissioner Of Income Tax Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6605
Income Tax Act, 1961-Section 153C, 153A, 153(3), 147
Tribunals and Commissions14 Aug 2026Allowed
Mohini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6593
Income Tax Act, 1961-Section 250, 147, 144, 142(1), 69AIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions14 Aug 2026Allowed
B.H. Trading Vs DCIT, CC-29, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6591
Income Tax Act, 1961-Section 132, 143(3), 148, 153A, 153C
Tribunals and Commissions14 Aug 2026Dismissed
ITO Vs Roma Jain
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6589
Tribunals and Commissions14 Aug 2026Allowed
M/s. Maharashtra Foods Processing & Cold Storage Vs DCIT, CC-26, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6588
Income-tax Act, 1961-Section 139(1), 147, 148, 149, 149(1)(a), 149(1)(b), 69CTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions14 Aug 2026Partly Allowed
Basant Kumar Pandey Vs CIT, NFAC
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6402
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions14 Aug 2026Allowed
Meratask Enterprises Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6399
Income Tax Act, 1961-Section 250, 153C, 69A, 69C, Fourth Proviso to Section 153A(1)
Tribunals and Commissions14 Aug 2026
Mohini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6257
Income Tax Act, 1961-Section 250, 147, 144, 142(1), 69AIncome Tax Rules, 1962-Rule 46A
High Courts14 Aug 2026
Avtar Ram Saini @ Avtar Ram Das Saini Vs Dilawar Singh & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6079
Constitution of India-Article 227Bharatiya Sakshya Adhiniyam, 2023-Section 58, 60, 64, 74Indian Evidence Act, 1872-Section 63, 64, 65
High Courts14 Aug 2026Partly Allowed
Rachhpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6085
IPC-Sections 406, 420, 201, 120-BConstitution of India
High Courts14 Aug 2026
M/s Harnam Singh Vs C.G. State Power Generation Company Ltd. Now C.G. State Electricity Board
Chhattisgarh High Court · (2026) 08 CHH CK 5254
Code of Civil Procedure-Section 96, Order 7 Rule 11, 10, 11, 14 Rule 2, 14 Rule 2(2)(a)Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983-Section 2(1), 20
High Courts14 Aug 2026
Adino Marboh Vs The State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 08 MEG CK 5238
POCSO Act-Section 9(o)(p), 10, 9(j)(i)(k)(l)(o)(p)BNS-Section 115Constitution of India-Article 21, 22(1), 22(2)
High Courts14 Aug 2026Disposed Of
Methuku Ramu & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5614
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts14 Aug 2026Allowed
L&T Finance Limited Vs Saraswathi Gouglath & Ors.
Telangana High Court · 2025 INSC 507
Arbitration and Conciliation Act, 1996-Sections 7, 9, 11, 11(5), 11(6), 16, 17, 21, 29B(3)SARFAESI Act, 2002DRT Act
High Courts14 Aug 2026Allowed
Mr. Teegala Vikram Reddy Vs M/s. Ridge Homes LLP
Telangana High Court · (2026) 08 TEL CK 5616
Arbitration and Conciliation Act, 1996-Section 7, 7(5), 11, 11(5) & (6)
High Courts14 Aug 2026Dismissed
Mykala Mallaiah & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5617
Telangana Rights in Land and Pattadar Pass Books Act, 1971-Section 5-A, 5, 9CPC-Section 151